High Courts16 Apr 2024Dismissed
Inder Goel Vs State & Anr.
Delhi High Court · (2024) 04 DEL CK 0206
Code of Criminal Procedure, 1973 — Section 156(3), 200, 397(3), 482
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,296 of 6,586
High Courts16 Apr 2024
M/S. Kawatra Tents And Caterers Pvt. Ltd. Vs Delhi Urban Shelter Improvement Board (DUSIB)
Delhi High Court · (2024) 04 DEL CK 0205
Arbitration and Conciliation Act, 1996 — Section 12(5), 14(2), 15Delhi Urban Shelter Improvement Board Act, 2010 — Section 45
High Courts16 Apr 2024Disposed Of
EX-LC Shreya Manhas Vs Union Of India And Ors
Delhi High Court · (2024) 04 DEL CK 0204
High Courts16 Apr 2024Disposed Of
Shahpur Jat Village Society Vs Commissioner Of Police & Ors.
Delhi High Court · (2024) 04 DEL CK 0203
High Courts16 Apr 2024Dismissed
Sunny Sachdeva Vs ACP North RTI Cell And Anr
Delhi High Court · (2024) 04 DEL CK 0202
High Courts16 Apr 2024Dismissed
Saroj Nijhawan & Ors Vs Seema Chhabra & Ors.
Delhi High Court · (2024) 04 DEL CK 0201
Delhi High Court (Original Side) Rules, 2018 — Rule 5
High Courts16 Apr 2024Disposed Of
Jeetu Kanwar Vs Union Of India & Ors
Delhi High Court · (2024) 04 DEL CK 0200
High Courts16 Apr 2024Allowed
Agni Deo Prasad And Ors Vs Union Of India And Ors
Delhi High Court · (2024) 04 DEL CK 0133
Constitution of India, 1950 — Article 226Railway Protection Force Rules, 1987 — Rule 99.2, 99.2A
High Courts16 Apr 2024Dismissed
Vijay Yadav & Ors Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 0132
Constitution of India, 1950 — Article 226
High Courts15 Apr 2024Disposed Of
Joginder Singh Gill Vs Union Of India
Delhi High Court · (2024) 04 DEL CK 4398
Arbitration and Conciliation Act, 1996-Section 12(5), proviso to Section 12(5), Fifth Schedule, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015-Section 12, 12(5)
High Courts15 Apr 2024Dismissed
Anju Jai Misra Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 04 DEL CK 4449
Oil Industry (Development) Act, 1974-Section 16
High Courts15 Apr 2024
Mohd.Bilal Vs The State Of NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 4478
Code of Criminal Procedure, 1973-Section 439IPC-Sections 302, 120B, 34
High Courts15 Apr 2024Disposed Of
Ravi Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4476
IPC-Sections 376(2)(n), 377, 323, 506CrPC-Sections 164, 161
High Courts15 Apr 2024Disposed Of
Sushma Aggarwal Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4459
Delhi Land Reforms Act, 1954-Section 81Delhi Land (Restrictions on Transfer) Act, 1972Delhi Municipal Corporation Act, 1957-Section 507(a)
High Courts15 Apr 2024Dismissed
State NCT Of Delhi Vs Santosh Kumar
Delhi High Court · (2024) 04 DEL CK 4501
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 164, 437(A), 227, 228Indian Penal Code, 1860-Section 376, 376(2)(n)
High Courts15 Apr 2024Allowed
Shahid Khan @ Chote Pradhan Vs Union Of India & Anr.
Delhi High Court · (2024) 04 DEL CK 4560
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substance (PITNDPS) Act 1988-Section 3(1), 2(e), 9(f)NDPS Act 1985-Section 21, 25, 29, ScheduleNational Security Act
High Courts15 Apr 2024Disposed Of
Mushlina Vs Commissioner Of Police & Ors.
Delhi High Court · (2024) 04 DEL CK 4559
High Courts15 Apr 2024Dismissed
Vakil Mahto & Anr. Vs The State (Govt. Of NCT Of Delhi) & Ors.
Delhi High Court · (2024) 04 DEL CK 4547
Cr.P.C.-Section 107/150
High Courts15 Apr 2024Disposed Of
Pramod Vs State Of NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 4557
High Courts15 Apr 2024Disposed Of
United India Insurance Co Ltd Vs Jagat & Ors.
Delhi High Court · (2024) 04 DEL CK 4368
Motor Vehicles Act, 1988-Section 2(10), 2(28), 140, 147, 166, 167, Chapter XCode of Civil Procedure, 1908-Order XXI Rule 1, 12 Rule 8, XLI Rule 33, Section 35-AWorkmen Compensation Act, 1923