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Delhi High Court judgments

1,31,711 judgments · page 1,245 of 6,586

High Courts15 May 2024Dismissed

Narcotic Control Bureau (DZU) Vs Nimatullah Mangal

Delhi High Court · (2024) 05 DEL CK 4096

Code of Criminal Procedure, 1973-Sections 439(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(a), 21(c), 23(c), 29, 37, 52A, 53Constitution of India-Article 21
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High Courts15 May 2024Dismissed

Harpreet Sahni & Anr. Vs Shrichand Hemnani & Ors.

Delhi High Court · (2024) 05 DEL CK 3742

Code of Criminal Procedure, 1973-Section 482, 319Negotiable Instruments Act, 1881-Section 7, 138, Proviso (b) to Section 138, second proviso to Section 138, third proviso to Section 138, 141, Explanation (a) to Section 141, 142, clause (b) of Section 142
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High Courts15 May 2024

CEC-CICI JV & Ors. Vs Oriental Insurance Co. Ltd.

Delhi High Court · (2024) 05 DEL CK 3766

Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015Code of Civil Procedure, 1908-Order XI Rule 1, XI Rule 1(c)(ii), XI Rule 5, XI Rule 1(4), Section 151
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High Courts15 May 2024Allowed

Rachita Francis Xavier Vs Union Of India & Ors.

Delhi High Court · (2024) 05 DEL CK 3673

Passports Act, 1967-Section 5(2)(c), 6(2)(a), 11Citizenship Act, 1955-Section 2(1)(b), 2(b), 3, 3(1)(b), 3(1)(c), 3(2), 4, 4(1)(a), 4(1)(b), 4(1A), 4(2), 4(3), 5, 5(1), 5(1)(a), 5(1)(e), 5(1)(f), 5(1)(g), Explanation 1 to Section 5(1), Explanation 2 to Section 5(1), Explanation to Section 5(1)(g), 5(2), 5(3), 5(4), 5(5), 5(6), 7(a), 7(b), 7(b)(2), 7A, 8, 8(2), proviso to Section 8Citizenship (Amendment) Act, 2003
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High Courts15 May 2024

TWC Aviation Capital Limited Vs Spicejet Limited

Delhi High Court · (2024) 05 DEL CK 3665

CPC-Section 13, 44-A, 2(2), 144, 2(6), 2(9), 2(14), 44-A(3), Explanation 2 to Section 44-A(3)Civil Procedure Code (Amendment) Act, 1937-Section 2Foreign Judgments (Reciprocal Enforcement) Act, 1933
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High Courts15 May 2024Dismissed

Union Of India Vs Raj Singh

Delhi High Court · (2024) 05 DEL CK 3584

Constitution of India-Article 226Companies Act, 2013-Section 13, 13(4)Companies (Incorporation) Rules, 2014-Rule 30, 30(1) to 30(4), 30(5) to 30(8), 30(9)
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