High Courts16 May 2024Disposed Of
M/s Gangotri Quality Seeds P. Ltd. & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 05 DEL CK 3736
Code of Criminal Procedure, 1973-Section 482, 311Negotiable Instruments Act, 1881-Section 138, 145(2)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,243 of 6,586
High Courts16 May 2024Allowed
SSIPL Lifestyle Private Limited Vs Vama Apparels (India) Private Limited & Anr.
Delhi High Court · (2024) 05 DEL CK 3764
CPC, 1908-Order VII Rule 10, XXXVII, Section 9, 15–20, 15, 16-18, 19, 20, XIII-A, VIII Rule 10, 151Negotiable Instruments Act-Section 138Arbitration and Conciliation Act, 1996-Section 8
High Courts16 May 2024
Nawabuddin Vs Salahuddin & Anr.
Delhi High Court · (2024) 05 DEL CK 3669
CPC-Order I Rule 10
High Courts16 May 2024Dismissed
NTPC Limited Vs R S Tyagi
Delhi High Court · (2024) 05 DEL CK 3582
Letters Patent-Clause X
High Courts16 May 2024Dismissed
Naveen Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 3575
Constitution of India-Articles 226 and 227RTI Act-2005
High Courts16 May 2024Allowed
Karam Chand Thapar & Bros. (CS) Ltd. Vs National Hydroelectric Power Corporation Ltd.
Delhi High Court · (2024) 05 DEL CK 3826
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 34(3), proviso to Section 34(3), 16, 16(2), 16(5), 16(6), 42, 43(1), 21, 2(1)(c), 37, 37(2)(a), 11, 11(5), 11(6)Limitation Act, 1963-Section 3, Article 55, 113, 137Arbitration Act, 1940-Section 5, 8, 12(2)(b), 20, 37(1)
High Courts16 May 2024Dismissed
Sarjeet Singh Vs Union Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 3474
Constitution of India-Article 14, 16, 73CSE Rules, 2022-Rules 13, 27, 27(3), 28All India Services Act, 1951
High Courts16 May 2024Dismissed
Dr. Kalind Parashar Vs Dr. Kaveri Parashar
Delhi High Court · (2024) 05 DEL CK 3459
Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005-Section 12, 29, 27, 27(1)
High Courts16 May 2024Allowed
Chander Shekhar Yadav & Ors. Vs The State (NCT) Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3457
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 354, 354A, 323, 509, 506, 34Constitution of India-Article 226
High Courts16 May 2024Disposed Of
Minta Elizabeth Varghese Vs Food Safety And Standards Authority Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 3421
Constitution of India, 1950-Article 226
High Courts16 May 2024Disposed Of
Dr. Vijay Kumar Tiwary & Anr. Vs University Grant Commission & Ors.
Delhi High Court · (2024) 05 DEL CK 3415
Constitution of India-Articles 226, 227
High Courts16 May 2024
M/S Ecartes Technology Pvt Ltd Vs NICDC Logistics Data Services Ltd And Anr
Delhi High Court · (2024) 05 DEL CK 0075
High Courts16 May 2024Disposed Of
Dr. Vijay Kumar Tiwary And Anr. Vs University Grant Commission And Ors
Delhi High Court · (2024) 05 DEL CK 0048
Constitution of India, 1950 — Article 226, 227
High Courts16 May 2024Disposed Of
S Vs Jeet Singh & Anr.
Delhi High Court · (2024) 05 DEL CK 0047
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 34, 506, 509
High Courts16 May 2024Dismissed
Master Luv Rathor Vs Maxfort School & Anr.
Delhi High Court · (2024) 05 DEL CK 0046
High Courts16 May 2024Disposed Of
Kalyan Jagotra Vs Union Of India
Delhi High Court · (2024) 05 DEL CK 0045
Arbitration and Conciliation Act, 1996 — Section 11, 34, 42
High Courts16 May 2024Dismissed
Sanjay Singh Yadav Vs Airport Authority Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 0044
High Courts16 May 2024Dismissed
Central Council Of Homoeopathy Vs Vijay Singh
Delhi High Court · (2024) 05 DEL CK 0043
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(J), 31, 33, 33A, 33(1)(b)
High Courts16 May 2024Dismissed
Mohd. Shueb Vs Fayza Nisar & Anr.
Delhi High Court · (2024) 05 DEL CK 0042
Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 13Code of Criminal Procedure, 1973 — Section 125, 397, 401, 482
High Courts16 May 2024
Nawabuddin Vs Salahuddin & Anr
Delhi High Court · (2024) 05 DEL CK 0041
Code of Civil Procedure, 1908 — Order 1 Rule 10