COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,244 of 6,586

High Courts16 May 2024Dismissed

NTPC Limited Vs R S Tyagi

Delhi High Court · (2024) 05 DEL CK 0040

High Courts15 May 2024Dismissed

Amit Goyal Vs Election Commission Of India & Anr.

Delhi High Court · (2024) 05 DEL CK 4151

Constitution of India-Article 329(b), 226, Part XV, 327 and 328, 329(a), 329Representation of the People Act, 1951-Section 80, 100, 105, 170, Chapter II of Part IV

High Courts15 May 2024Dismissed

Subhash Gupta Vs Election Commission Of India & Anr.

Delhi High Court · (2024) 05 DEL CK 4148

Constitution of India-Article 226, 327, 328, 329(b)Representation of the People Act, 1951-Section 80, 100, 105, 170

High Courts15 May 2024Dismissed

Jacob Vadakkanchery Vs Union Of India & Anr.

Delhi High Court · (2024) 05 DEL CK 4192

Drugs and Cosmetics Act, 1945-Clause 6.2 of Schedule D(II)Pharmacy Practice Regulations, 2015-Regulation 9.11 of Chapter 4Constitution of India

High Courts15 May 2024Dismissed

Amit Sahni Vs Union Of India & Anr.

Delhi High Court · (2024) 05 DEL CK 4188

Aircraft Rules, 1937-Rule 135, 135(1), 135(2), 135(4), 135(5)Air Corporation Act, 1953

High Courts15 May 2024Disposed Of

Darshan Singh Popli Vs Mr Gyanesh Bharti

Delhi High Court · (2024) 05 DEL CK 4254

Delhi Laws (Special Provisions) Second Act, 2011

High Courts15 May 2024Disposed Of

Deepak Tomar Vs Rajiv Kumar & Ors.

Delhi High Court · (2024) 05 DEL CK 4253

Delhi Land Reforms Act

High Courts15 May 2024Disposed Of

Dr. Harvinder Popli Vs Delhi Pharmaceuti1cal Sciences And Research University & Ors.

Delhi High Court · (2024) 05 DEL CK 4314

Constitution of India-Article 226First Statute of the University-Clause 21, Sub-clause 3, Sub-clause (iii)University Grants Commission’s Regulation of 2010

High Courts15 May 2024Dismissed

Ruchika Gupta Vs Puneet Gupta

Delhi High Court · (2024) 05 DEL CK 4309

Code of Civil Procedure, 1908-Section 24Code of Criminal Procedure, 1973-Section 125Constitution of India, 1950

High Courts15 May 2024Dismissed

Scon Financial Services Pvt Ltd Vs S C Kaura

Delhi High Court · (2024) 05 DEL CK 4394

Delhi Rent Control Act-Section 25B(8), 14(1)(e), 19, 25-B(5), 25-B(8), Chapter IIIACode of Civil Procedure, 1908-Section 115

High Courts15 May 2024Disposed Of

DLF Homes Rajapura Pvt Ltd Vs Union Of India & Ors.

Delhi High Court · (2024) 05 DEL CK 4110

Constitution of India-Article 227Consumer Protection Act, 1986-Section 12(1)(c)

High Courts15 May 2024Disposed Of

DLF Homes Rajapura Pvt Ltd Vs Amardeep Singh Tiwana & Ors.

Delhi High Court · (2024) 05 DEL CK 4109

Constitution of India-Article 227Consumer Protection Act, 1986-Section 12(1)(c)

High Courts15 May 2024Disposed Of

Morgan Securities & Credits Pvt. Ltd. Vs BPL Limited & Ors.

Delhi High Court · (2024) 05 DEL CK 4496

Code of Civil Procedure, 1908-Order XXXIX Rule 4Companies Act, 1956Arbitration and Conciliation Act, 1996-Section 34, 37, 37(2)(b)

High Courts15 May 2024Dismissed

Rakesh Gupta Vs Vipin Mittal

Delhi High Court · (2024) 05 DEL CK 3874

Code of Civil Procedure, 1908-Order IX Rule 13, XXI Rule 41

High Courts15 May 2024Disposed Of

Sanjay Nagar @ Sanjay & Ors. Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2024) 05 DEL CK 3893

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 308, 506, 34, 323, 341

High Courts15 May 2024Disposed Of

Gaurav Mittal & Anr. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 05 DEL CK 3894

Code of Criminal Procedure, 1973-Section 482IPC-Sections 420, 120B, 406

High Courts15 May 2024Disposed Of

Sumit Chhikara & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 05 DEL CK 3898

Code of Criminal Procedure, 1973-Section 482Limitation Act-Section 5IPC-Sections 498A, 406, 34

High Courts15 May 2024Dismissed

Kishan Pal Vs MCD

Delhi High Court · (2024) 05 DEL CK 3921

Constitution of India-Article 226

High Courts15 May 2024Dismissed

Akhilesh Rawat & Anr. Vs Jawaharlal Nehru University & Ors.

Delhi High Court · (2024) 05 DEL CK 3968

High Courts15 May 2024Disposed Of

Dhan Raj Dhwan (As Guardian Of Devansh Dhawan) Vs Govt. Of Nct Of Delhi Directorate Of Education & Anr.

Delhi High Court · (2024) 05 DEL CK 4003