High Courts15 May 2024Disposed Of
Morgan Securities & Credits Pvt. Ltd. Vs BPL Limited & Ors
Delhi High Court · (2024) 05 DEL CK 0005
Code of Civil Procedure, 1908 — Order 39 Rule 4Arbitration and Conciliation Act, 1996 — Section 34, 37, 37(2)(b)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,246 of 6,586
High Courts15 May 2024Dismissed
Manini Kaushik Vs National Rifle Association Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0004
Constitution of India, 1950 — Article 226
High Courts15 May 2024
Vakamulla Chandrashekhar & Ors. Vs Registrar Of Companies -Throgh Its Deputy Registrar Nct Of Delhi And Haryana
Delhi High Court · (2024) 05 DEL CK 0003
Code of Criminal Procedure, 1973 — Section 249, 256(1), 362, 482Companies Act, 2013 — Section 447, 448Code of Civil Procedure, 1908 — Section 151
High Courts15 May 2024Disposed Of
Harpreet Sahni & Anr. Vs Shrichand Hemnani
Delhi High Court · (2024) 05 DEL CK 0002
Code of Criminal Procedure, 1973 — Section 319, 482Negotiable Instruments Act, 1881 — Section 7, 138, 141, 142
High Courts14 May 2024Dismissed
Samyak Projects Private Limited Vs Ansal Housing Limited
Delhi High Court · (2024) 05 DEL CK 4161
Delhi High Court Act, 1966-Section 10Code of Civil Procedure-Order XXXVIILimitation Act, 1963-Section 19
High Courts14 May 2024Allowed
U.V. Uttamchandani Vs UOI & Ors.
Delhi High Court · (2024) 05 DEL CK 4223
Constitution of India-Articles 226 and 227RTI Act
High Courts14 May 2024Dismissed
Sankalp Sharma Vs Kritika Kaushik
Delhi High Court · (2024) 05 DEL CK 4228
Contempt of Courts Act, 1971-Section 2(b)
High Courts14 May 2024Disposed Of
M Vs Vijaypreet Singh Lamba & Ors.
Delhi High Court · (2024) 05 DEL CK 4256
Protection of Women from Domestic Violence Act, 2005
High Courts14 May 2024Dismissed
Ravinder Kumar & Ors. Vs Shri Nitin Agarwal & Ors.
Delhi High Court · (2024) 05 DEL CK 4255
Contempt of Courts Act, 1971-Section 19Constitution of India-Article 136
High Courts14 May 2024Disposed Of
Chaman Singh & Ors. Vs DDA & Anr.
Delhi High Court · (2024) 05 DEL CK 4252
High Courts14 May 2024Disposed Of
Smt. Dheeraj Sharma & Ors. Vs Sh. Neeraj Chandra & Ors.
Delhi High Court · (2024) 05 DEL CK 4316
Delhi School Education Act, 1973-Section 10, 4
High Courts14 May 2024Disposed Of
Dr. Neerja Samajdar Vs Jawaharlal Nehru University & Ors.
Delhi High Court · (2024) 05 DEL CK 4313
Constitution of India-Article 226UGC Regulations-Clause 6.3.1
High Courts14 May 2024Disposed Of
Dr. Minakshi Garg Vs Delhi Pharmaceutical Sciences And Research University & Ors.
Delhi High Court · (2024) 05 DEL CK 4312
University Grants Commission Regulations, 2010 (as amended in 2018)-Clause 3.11First Statute of the Delhi Pharmaceutical Sciences and Research University-Clause 21, sub-Clause (3) to Clause 21Constitution of India-Article 226
High Courts14 May 2024Dismissed
Vikas Mittal Vs State & Anr.
Delhi High Court · (2024) 05 DEL CK 4364
Code of Criminal Procedure, 1973-Section 397, 125Family Courts Act, 1984-Section 9
High Courts14 May 2024Allowed
State Vs P.D.D.
Delhi High Court · (2024) 05 DEL CK 4386
Protection of Children from Sexual Offences Act (POCSO Act)-Section 5, 6, 29, 30IPC-Section 323, 376, 506Cr.P.C.-Section 164, 313, 315
High Courts14 May 2024Allowed
Narendra Gupta & Ors. Vs Paramjit Singh & Ors.
Delhi High Court · (2024) 05 DEL CK 4121
Code of Civil Procedure, 1908-Section 115Motor Vehicles Act-Section 166, 140, 158(6), 166(4), 166(1), 170, 169, 196, 146IPC-Sections 279, 304-A, 337, 338
High Courts14 May 2024Disposed Of
Gurbakhsh Singh Ba, Buliders Private Limited Vs Fortis Hospital Limited Escort Heart Institute & Research Centre
Delhi High Court · (2024) 05 DEL CK 4128
Companies Act, 1956-Section 433, 434, 439, 10E(1), 485(1)Companies Act, 2013-Section 271(1)(a), 271(2)(a), 271(2)(c), 434, 290, Chapter XXCompanies (Court) Rules, 1959-Rule 26
High Courts14 May 2024Partly Allowed
Saliya Begum @ Sarla Vs Dhiyan Singh & Ors (The New India Assurance Co Ltd)
Delhi High Court · (2024) 05 DEL CK 4130
Motor Vehicles Act, 1988-Section 173
High Courts14 May 2024Disposed Of
Re-In The Matter Of M/s Dream City Builders P.Ltd.
Delhi High Court · (2024) 05 DEL CK 4132
Companies Act, 1956-Section 481, 481(1), 433, 434, 439SARFAESI Act, 2002
High Courts14 May 2024Dismissed
Phoolwati & Anr. Vs Devender & Ors.
Delhi High Court · (2024) 05 DEL CK 4135
CPC-Order XLI Rule 17