High Courts29 May 2026

Aviva Life Insurance Company India Ltd. Vs Union Of India & Anr.

Delhi High Court · (2026) 05 DEL CK 2453

Payment of Bonus (Amendment) Act, 2015-Section 1(2), 2 and 3Payment of Bonus Act, 1965-Section 2(13), 12, 10, 11, 8, 19(b), 19, 2(1), 47, 68, 22, 28Constitution of India-Article 14, 19, 19(1)(f), 19(1)(g), 19(5), 19(6), 20(1), 31, 31(1), 300-A, 304(b), 352
High Courts29 May 2026

Randhir Kumar Vs The State Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 05 DEL CK 2467

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 180, 183Indian Penal Code, 1860-Section 376, 506, 323, 34Bharatiya Nyaya Sanhita, 2023-Section 64(1), 69, 115(2), 74, 75, 351, 126(2), 3(5)
High Courts29 May 2026

Tahir Ansari Vs State

Delhi High Court · (2026) 05 DEL CK 2521

Indian Penal Code-Section 366, 372, 376, 417, 375, 90Code of Criminal Procedure, 1973-Section 207, 313, 428Evidence Act, 1872-Section 114-A, 3