High Courts30 May 2026Disposed Of

Akash Kumar Vs Narcotics Control Bureau

Delhi High Court · (2026) 05 DEL CK 1522

Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8(c), 18(b), 29, 37, 37(1)(b)(ii), 67
High Courts30 May 2026Disposed Of

NNaka Christian Ilechukwu Vs Ncb

Delhi High Court · (2026) 05 DEL CK 1521

Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 29, 37, 54, 67
High Courts30 May 2026Disposed Of

Trupti Rajendra Patil Vs State Nct Of Delhi

Delhi High Court · (2026) 05 DEL CK 0754

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 204, 205, 226, 319, 337, 339Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20(b), 23, 29, 37, 43(a), 50, 67
High Courts29 May 2026

Savinder Vs State Of Delhi

Delhi High Court · (2026) 05 DEL CK 2274

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 35(3)Bharatiya Nyaya Sanhita, 2023-Sections 112, 317(2), 317(5), 3(5)
High Courts29 May 2026

Johnson Engineers Vs Indiatech

Delhi High Court · (2026) 05 DEL CK 2288

Code of Civil Procedure, 1908-Section 96, 151, 20, Order III Rule 1, XLI, XXX Rule 1Indian Partnership Act, 1932-Sections 18, 19Limitation Act, 1963-Article 1, 14, 113