High Courts04 Jun 2026Dismissed
Food Corporation Of India Vs Jagneshwar Prasad Gupta & Ors
Delhi High Court · (2026) 06 DEL CK 0152
Constitution of India, 1950- Article 14, 16
COURT ARCHIVE
Delhi High Court judgments
1,15,203 judgments · page 116 of 5,761
High Courts04 Jun 2026Dismissed
Uttar Pradesh Kho Kho Association Vs Kho Kho Federation Of India & Ors.
Delhi High Court · (2026) 06 DEL CK 0151
High Courts04 Jun 2026Dismissed
Pankaj Prakash & Anr Vs United India Insurance Company Limited & Anr
Delhi High Court · (2026) 06 DEL CK 0150
Constitution of India, 1950- Article 226, 335
High Courts03 Jun 2026
M/s Amber Electrotech Ltd. & Anr. Vs M/s Dollar Security & Support Services
Delhi High Court · (2026) 06 DEL CK 0929
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, VII Rule 11, 7 Rule 1, 30 Rule 10Delhi High Court Rules, 1996-Section 10Arbitration and Conciliation Act, 1996-Section 8
High Courts03 Jun 2026
Mr. Rajinder Chaturvedi Vs Smt. Shanti Singh & Anr.
Delhi High Court · (2026) 06 DEL CK 0930
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, 151Court Fees ActIndian Evidence Act, 1872-Section 45
High Courts03 Jun 2026
Kailash Chand & Anr. Vs Shri Adesh Kumar Barua
Delhi High Court · (2026) 06 DEL CK 0931
Code of Civil Procedure, 1908-Section 96, 151, Order XII Rule 6Transfer of Property Act, 1882-Section 53-A, 54Registration Act, 1908-Section 17(1)(A)
High Courts03 Jun 2026Disposed Of
Karandeep Singh Vs Union Of India
Delhi High Court · (2026) 06 DEL CK 0153
High Courts03 Jun 2026Dismissed
M/s Amber Electrotech Ltd. And Anr Vs M/s Dollar Security And Support Services
Delhi High Court · (2026) 06 DEL CK 0149
Code of Civil Procedure, 1908- Section 96, Order 7 Rule 1, Order 7 Rule 11, Order 30 Rule 10, Order 41 Rule 1Delhi High Court Rules, 1996- Section 10Arbitration and Conciliation Act, 1996- Section 8
High Courts03 Jun 2026Dismissed
Bijender Singh Vs Chander Bhan
Delhi High Court · (2026) 06 DEL CK 0090
Code of Civil Procedure, 1908- Section 96, Order 20 Rule 12, Order 22 Rule 12Hindu Succession Act, 1956- Section 8
High Courts03 Jun 2026Dismissed
Kailash Chand & Anr. Vs Adesh Kumar Barua
Delhi High Court · (2026) 06 DEL CK 0089
Code of Civil Procedure, 1908- Section 96, 151, Order 12 Rule 6Transfer of Property Act, 1882- Section 53A, 54Registration Act, 1908- Section 17(1)(A)
High Courts02 Jun 2026
Union Of India & Anr. Vs The Khetri Trust
Delhi High Court · (2026) 06 DEL CK 0841
Constitution of India-Article 300ATransfer of Property Act-Section 5
High Courts02 Jun 2026Dismissed
Union Of India & Anr. Vs The Khetri Trust
Delhi High Court · (2026) 06 DEL CK 0043
Constitution of India, 1950- Article 300ATransfer of Property Act, 1882- Section 5
High Courts01 Jun 2026
Dr Atul Pandey & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 06 DEL CK 0908
Constitution of India-Article 309, 300, 14Government of National Capital Territory of Delhi Subordinate Service (Second Amendment) Rules, 2024GNCTD (Amendment) Act 2023-Section 45C
High Courts01 Jun 2026
Sandeep @ Sunny Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 06 DEL CK 0910
Bharatiya Nyaya Sanhita, 2023-Sections 85, 80, 3(5)IPC-Section 304BBNSS-Section 196, 175(3), 175(4)
High Courts01 Jun 2026
Daljeet Singh & Ors. Vs Jai Kishan & Ors.
Delhi High Court · (2026) 06 DEL CK 0954
Code of Civil Procedure, 1908-Order XLII, Section 100Delhi Land Reforms Act, 1954-Section 84, 185
High Courts01 Jun 2026
Radhey Behari Lal Saxena & Anr. Vs Raj Kumar Saxena & Ors.
Delhi High Court · (2026) 06 DEL CK 0955
Delhi Rent Control Act-Sections 16 and 17Code of Civil Procedure (Amendment) Act, 1976-Order 41 Rule 23, 41 Rule 23-A, 41 Rule 24, 41 Rule 25
High Courts01 Jun 2026
Smt. Bhawna Gupta Vs Smt. Usha Gupta & Anr.
Delhi High Court · (2026) 06 DEL CK 0918
Code of Civil Procedure, 1908-Section 96, 151Protection of Women from Domestic Violence Act, 2005-Section 17, 17(2)
High Courts01 Jun 2026
Kuldeep Singh Vs Devender Singh & Anr.
Delhi High Court · (2026) 06 DEL CK 0919
Code of Civil Procedure, 1908-Section 96, Order XLI, II Rule 2, XXIII Rule 1, XXIII Rule 1(4), XXIII Rule 1(4)(b)Benami Transaction (Prohibition) ActLimitation Act, 1963-Article 65
High Courts01 Jun 2026
Sh. Fida Hussain Vs Sh. Abdul Wahid
Delhi High Court · (2026) 06 DEL CK 0921
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1
High Courts01 Jun 2026
Mr. Pradeep Vs Ms. Kiran Naithani & Anr.
Delhi High Court · (2026) 06 DEL CK 0923
Limitation Act-Section 5Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1Indian Evidence Act, 1872-Section 65B