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Delhi High Court judgments

1,15,203 judgments · page 115 of 5,761

High Courts05 Jun 2026Dismissed

Devangana Kalita Vs State Of Delhi Nct

Delhi High Court · (2026) 06 DEL CK 0259

Constitution of India, 1950- Article 21, 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528, 529Code of Criminal Procedure, 1973- Section 91, 102(3), 156(3), 161, 161(3), 164, 170(2), 173, 173(1), 173(5), 173(6), 207, 208, 439
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High Courts05 Jun 2026Dismissed

CGST Delhi South Vs Abhinav Bardhan

Delhi High Court · (2026) 06 DEL CK 0198

Code of Criminal Procedure, 1973- Section 438, 482Central Goods and Services Tax Act, 2017- Section 70, 132, 133, 135, 135A, 136, 174
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High Courts04 Jun 2026Allowed

M/S Bright Metal Refiners Vs Director General & Ors.

Delhi High Court · (2026) 06 DEL CK 0853

Constitution of India-Article 226, 148, 309Customs Tariff Act, 1975-Tariff Entry 71131925 of the First Schedule, Section 8AForeign Trade (Development & Regulation) Act, 1992-Sections 3 and 5
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High Courts04 Jun 2026

Sangeeta Negi Vs Bharti Public School & Ors.

Delhi High Court · (2026) 06 DEL CK 0855

Delhi School Education Act, 1973-Section 2(e), 2(h), 2(q), 10, 10(1), 28Delhi School Education Rules, 1973-Rule 11, 111Central Civil Services (Leave) Rules, 1972-Rule 30(1), 31(1), 43(C), 43-C(3)(i)
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High Courts04 Jun 2026Allowed

Sangeeta Negi Vs Bharti Public School & Ors

Delhi High Court · (2026) 06 DEL CK 0201

Constitution of India, 1950- Article 21Delhi School Education Act, 1973- Section 2(e), 2(h), 2(q), 10, 10(1), 28Delhi School Education Rules, 1973- Rule 11, 111
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