High Courts15 Jun 2026

NBCC India Limited Vs GNC Infra LLP & Anr.

Delhi High Court · (2026) 06 DEL CK 0832

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4, Section 151, VIII Rule 1, VIII Rule 10, XXXVIII Rule 5, XXI Rule 46 and 46A, I Rule 10 (2)
High Courts15 Jun 2026

Sunita Vs Bajinder Kumar

Delhi High Court · (2026) 06 DEL CK 0834

Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, VIII Rule 9
High Courts10 Jun 2026

Sh. Deepak Kaushik Vs Vinod Kaushik & Ors.

Delhi High Court · 2025 INSC 1286

Code of Civil Procedure, 1908-Section 96, Order XLI, XLI Rule 1, VII Rule 11The Prohibition of Benami Property Transactions Act, 1988-Section 2(9), 4Indian Registration Act, 1908-Section 17, 17(1), 17(1)(b), 17(2), 17(2) (i), 17(2) Clause (iv), 17(2) Clause (v), 49, 49(1)(a)
High Courts10 Jun 2026Dismissed

Ajay Singh Vs The State

Delhi High Court · 2025 INSC 1466

Indian Penal Code, 1860-Sections 302, 34, 120BCode of Criminal Procedure, 1973-Sections 313, 161
High Courts10 Jun 2026Dismissed

Ashok Kumar Pal Vs Directorate Of Enforcement

Delhi High Court · (2026) 06 DEL CK 0536

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 61(2), 318(4), 336(3), 338, 340(2)Information Technology Act, 2000- Section 66D
High Courts10 Jun 2026Disposed Of

Khuram Parvez Vs National Investigation Agency

Delhi High Court · (2026) 06 DEL CK 0535

Constitution of India, 1950- Article 21, 22Code of Criminal Procedure Code, 1973- Section 161, 164, 173, 437(1), 437(1)(i), 437(1)(ii)Indian Penal Code, 1860- Section 120B, 121, 121A
High Courts10 Jun 2026Dismissed

Meera Singh  Vs State

Delhi High Court · (2026) 06 DEL CK 0472

Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 120B, 302
High Courts10 Jun 2026Dismissed

Ajay Singh  Vs State

Delhi High Court · (2026) 06 DEL CK 0471

Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 120B, 302