High Courts29 May 2026
Santosh Tiwari Vs State NCT Of Delhi
Delhi High Court · 2022 INSC 1176
Cr.P.C.-Section 428
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Delhi High Court judgments
1,15,203 judgments · page 121 of 5,761
High Courts29 May 2026
M/S Ild Housing Projects Private Limited Formerly Known As International Land Developers Private Limited Vs Acres Buildwell Private Limited
Delhi High Court · (2026) 05 DEL CK 2620
Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order XLIII Rule 1(r), XII Rule 6, XXXIX Rule 1 and 2, XXXIX Rule 10, XXVI Rule 9, Section 75, 151, 33, XX, XXI, 2(9) and (14)Indian Contract Act, 1872
High Courts29 May 2026
Bisen Anshul Kumar Vs Union Of India & Anr
Delhi High Court · (2026) 05 DEL CK 2577
Constitution of India-Article 226Consumer Protection (E-Commerce) Rules, 2020
High Courts29 May 2026
Union Of India & Anr. Vs Pardeep & Anr.
Delhi High Court · (2026) 05 DEL CK 2578
Central Civil Services (Temporary Service) Rules, 1965-Rule 5(1)
High Courts29 May 2026
National Institute Of Electronics And Information Technology (Nielit) & Ors. Vs Sh. Raj Kumar Tripathi & Ors.
Delhi High Court · (2026) 05 DEL CK 2579
High Courts29 May 2026Dismissed
Union Of India & Ors. Vs Sub Trilok Chand Retd No. JC374073A & Anr.
Delhi High Court · (2026) 05 DEL CK 2635
Central Civil Services (Commutation of Pension) Rules, 1981-Rule 10A, 10-A, 6Constitution of India-Article 14, 16, 21, 226, 300A, 309Income Tax Act, 1961-Section 10(10A)
High Courts29 May 2026
9X Media Pvt. Ltd. & Ors. Vs Telecom Regulatory Authority Of India
Delhi High Court · 2024 INSC 835
Constitution of India-Article 226, 14, 19, 19(1)(a), 19(1)(g), 19(2), 19(6), 13, 31C, 31, 39, 39(b), 39(c)Cable Television Network Rules, 1994-Rule 7(11), 7Standard of Quality of Service (Duration of Advertisements in Television Channels) Regulations, 2012-Regulation 3
High Courts29 May 2026
Subodh Jain Vs Subhash Chand Jain & Ors.
Delhi High Court · (2026) 05 DEL CK 2085
Code of Civil Procedure, 1908-Section 96, Order VI Rule 17, VII Rule 11(a) & (d), 7 Rule 14, 10Delhi High Court Act, 1966-Section 10
High Courts29 May 2026
Rajinder Singh Malik Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 2023
Land Acquisition Act, 1894-Section 4, 6, 12, 12(2), 18, 31, 31(1), 34Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Re-settlement Act, 2013-Section 24, 24(2)
High Courts29 May 2026
M/s. Pei Industries & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 2024
Central Goods and Services Tax Act, 2017-Section 6(2)(b), 73, 74Constitution of India-Article 14
High Courts29 May 2026
Pravesh Kumar & Anr. Vs Delhi Jal Board & Ors.
Delhi High Court · (2026) 05 DEL CK 2090
Constitution of India-Article 226Motor Vehicles Act, 1988-Second Schedule
High Courts29 May 2026
Subhash Theekkadan Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 2130
Constitution of India-Article 32, 226, 74, 80, 80(3)
High Courts29 May 2026
Guru Gobind Singh Indraprashtha University Vs Kumar Saurabh & Ors.
Delhi High Court · (2026) 05 DEL CK 2136
Guru Gobind Singh Indraprastha University Act, 1998
High Courts29 May 2026
Prem Kumar Subnani & Anr. Vs National Buildings Construction Corporation & Anr.
Delhi High Court · (2026) 05 DEL CK 2137
Limitation Act, 1963-Section 5Constitution of India-Article 226
High Courts29 May 2026
Vinay Kumar Gupta Vs National Buildings Construction Corporation & Anr.
Delhi High Court · (2026) 05 DEL CK 2138
Limitation Act, 1963-Section 5Constitution of India, 1950-Article 226
High Courts29 May 2026
Gayatri Vs Sripal Singh
Delhi High Court · 2025 INSC 197
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Hindu Marriage Act, 1955-Section 4, 5(i), 5(ii)(a), (b) and (c), 11, 23(1)(a), 24, 25, 29(2)
High Courts29 May 2026
The General Manager, Bank Of Baroda Vs Nimo Devi
Delhi High Court · (2026) 05 DEL CK 2148
Industrial Disputes Act, 1947-Section 2(s), 2A, 10(1)(c), 10(1)(d), 25B, 25F, 25G, 25HAir Force Act, 1950Army Act, 1950
High Courts29 May 2026
Ranjana Mittal Vs Manish
Delhi High Court · (2026) 05 DEL CK 2150
Family Courts Act, 1984-Section 19, 10, 10(3)Hindu Marriage Act, 1955-Section 13, 13(1)(ia), 13B, 13B(2), 23A, 25Constitution of India-Article 142
High Courts29 May 2026
Kritendra Sharma Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2151
Delhi School Education Rules, 1973-Rules 105(1), 105(2), 117, 120, 120(2)Delhi School Education Act, 1973IPC-Sections 420, 467, 468, 471
High Courts29 May 2026
Gautam Kapoor Vs Mrs Aaina Kapoor
Delhi High Court · (2026) 05 DEL CK 2152
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13, 24Code of Criminal Procedure, 1973-Section 125