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Delhi High Court judgments

1,31,711 judgments · page 1,164 of 6,586

High Courts24 Jul 2024Dismissed

The Commissioner Of Income Tax - International Taxation -3 Vs Telstra Singapore Pte Ltd.

Delhi High Court · (2024) 07 DEL CK 2808

Income Tax Act, 1961-Section 4, 5, 9, 9(1), 9(1)(vi), Explanation 1, Explanation 2, Explanation 2(i)-(iv), Explanation 2(iv-a), Explanation 2(v), Explanation 2(vi), Explanation 3, Explanation 4, Explanation 5, Explanation 6, 44BB, 90, 90(2), Explanation 4 to Section 90, 113, 115A(1)(b)(B), 139, 143(2), 144C, 195, 201, 206AA, 234A, 234B, 234DFinance Act, 2012Finance Act, 2001
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High Courts24 Jul 2024Disposed Of

Varun Kumar & Ors. Vs Latika Vats

Delhi High Court · (2024) 07 DEL CK 1995

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498, 406, 34Protection of Women from Domestic Violence Act, 2005-Section 12
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High Courts23 Jul 2024Dismissed

Madan Lal Suryawanshi Vs The State (Govt. Of NCT Of Delhi) & Ors.

Delhi High Court · (2024) 07 DEL CK 2443

Code of Criminal Procedure-Section 154, 156, 156(3), 190, 190(1)(a), 191, 200, 202, 204, 401Indian Penal Code-Section 120B, 141, 193, 195, 195A, 200, 201, 210, 307, 310, 323, 328, 341, 342, 352, 354, 380, 406, 409, 415, 420, 427, 441, 442, 445, 451, 452, 463, 467, 468, 469, 499, 500, 504, 506(II), 509, 511, 34Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 3, 4, 10
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High Courts23 Jul 2024Allowed

Subhash Kapoor Vs Om Prakash Kapoor & Ors.

Delhi High Court · (2024) 07 DEL CK 2274

Code of Civil Procedure, 1908-Section 115, 151, Order XXXII, XXXII Rule 15, XXXII Rules 1 to 14 (except Rule 2A)Mental Health Care Act, 2017-Section 116Indian Lunacy Act-Section 41
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