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Delhi High Court judgments

1,31,711 judgments · page 1,166 of 6,586

High Courts23 Jul 2024Allowed

Manju Somani Vs Income Tax Officer Ward-70(1) & Ors.

Delhi High Court · (2024) 07 DEL CK 2012

Income-tax Act, 1961-Section 131, 132, 132A, 133A, 143(1)(a), 147, 148, Explanation 1 to Section 148, Explanation 2 to Section 148, 148A, 148A(a), 148A(b), 148A(c), 148A(d), 149, 149(1), 149(1)(b), 151, 151(ii), 153A, 153B, 153CFinance Act, 2021Relaxation Act, 2020-Section 3(1)
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High Courts22 Jul 2024Disposed Of

Anwar Omaish Vs State NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2382

Code of Criminal Procedure, 1973-Section 439Indian Penal Code-Sections 302, 120B, 201, 411, 34Arms Act-Sections 25, 27
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High Courts22 Jul 2024Dismissed

Sunil Kumar Vs State & Ors.

Delhi High Court · (2024) 07 DEL CK 2442

IPC-Sections 34, 120-B, 420, 468, 471Code of Criminal Procedure-Sections 227, 228, 239, 397, 401, 482
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High Courts22 Jul 2024Allowed

Nitin Rathore Vs State NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2446

Code of Criminal Procedure, 1973-Section 439Narcotics Drugs & Psychotropic Substances Act, 1985-Sections 22, 29, 37, 50Constitution of India
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High Courts22 Jul 2024Allowed

Ashok Sharma Vs State Of NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2448

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 420, 406, 409, 120BMulti-State Cooperative Societies Act, 2002-Clause 117(2)
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High Courts22 Jul 2024Dismissed

Rajesh Rai Vs Khajan Singh@ Durveen Singh & Anr.

Delhi High Court · (2024) 07 DEL CK 2521

Employees' Compensation Act, 1923-Section 2(n), 3, 4, 4(1)(c), 4(1)(d), 4(2A), 4A, 4A(1), 4A(2), 4A(3), 4A(3)(b), 10, 19, 22, 30Code of Civil Procedure, 1908-Section 96Reserve Bank of India Act, 1934-Second Schedule
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