High Courts23 Jul 2024Disposed Of

Mohit Masand Vs State of NCT of Delhi & Ors.

Delhi High Court · (2024) 07 DEL CK 2745

Criminal Procedure Code, 1973-Section 482, 2(wa)IPC-Section 307, 34, 302, 482, 420, 468, 471, 120BScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989
High Courts23 Jul 2024Dismissed

Sanchit Gupta Vs Union Of India & Anr.

Delhi High Court · (2024) 07 DEL CK 2764

Constitution of India-Article 226, 19(1), 19(1)(a), 19(1)(b), 19(1)(c), 14, 21Information Technology Act, 2000-Section 79Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021