High Courts25 Jul 2024Allowed
Shiva Build Tech Private Limited Vs Northern Railway & Anr
Delhi High Court · (2024) 07 DEL CK 1963
Constitution of India-Article 226, 298, 14Companies Act, 1956
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,162 of 6,586
High Courts25 Jul 2024Disposed Of
M S Narayan Mobile Accessories Pvt Ltd Vs M S Intex Technologies India Ltd
Delhi High Court · (2024) 07 DEL CK 0135
Arbitration and Conciliation Act, 1996 — Section 29A(4)
High Courts25 Jul 2024Disposed Of
Mohit Gupta Vs Ved Prakash Kathuria
Delhi High Court · (2024) 07 DEL CK 0134
High Courts25 Jul 2024Disposed Of
M/s Natma Securities Pvt Ltd Vs M/s VRC Constructions India Pvt. Ltd. & Ors
Delhi High Court · (2024) 07 DEL CK 0131
High Courts25 Jul 2024Dismissed
Dharam Partap Kohli Vs Smt. Saroj Jain
Delhi High Court · (2024) 07 DEL CK 0130
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 14
High Courts25 Jul 2024Dismissed
Vir Pal Vs Vijay Kumar Farshwal And Anr
Delhi High Court · (2024) 07 DEL CK 0129
Code of Civil Procedure, 1908 — Section 47, 114, 151Code of Criminal Procedure, 1973 — Section 340Delhi Rent Control Act, 1858 — Section 14(1)(e), 25B
High Courts25 Jul 2024Disposed Of
MGB Finlease Pvt Ltd Vs Kanwaljeet Singh
Delhi High Court · (2024) 07 DEL CK 0128
Code of Civil Procedure, 1908 — Order 23 Rule 3Contempt of Courts Act, 1971 — Section 2(b), 10, 12
High Courts24 Jul 2024Allowed
Amar Nath Gupta Vs Union of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2837
Central Civil Services (Pension) Rules, 2021-Rule 65Bureau of Indian Standards (Terms and Conditions of Service of Employees Regulations, 1988)-Regulation 16Pension Regulations, 1995-Regulation 29(5)
High Courts24 Jul 2024Dismissed
Karmyogi Builders Pvt Ltd Vs Registrar Of Companies
Delhi High Court · (2024) 07 DEL CK 2829
Companies (Court) Rules, 2009-Rule 9Companies Act, 1956-Section 560, 560(1)(6), 560(6), Part IX ACompanies Act, 2013-Chapter-XVII, Chapter XXVII, Section 8, 248, 248(1), 248(1)(a), 248(1)(c), 248(2), 248(3), 248(4), 248(5), 248(6), 248(7), 248(8), 455, 465, 465(1), 465(2), 465(2)(a), 465(2)(h), 465(3)
High Courts24 Jul 2024Dismissed
M/S Rasoi Canteen And Caterer Vs Indian Institute Of Technology, Delhi
Delhi High Court · (2024) 07 DEL CK 2408
Constitution of India, 1950-Article 226, 227
High Courts24 Jul 2024Dismissed
DSSSB & Anr. Vs Pawan Kumar
Delhi High Court · (2024) 07 DEL CK 2463
Constitution of India-Article 226, 227
High Courts24 Jul 2024Dismissed
Staff Selection Commission & Ors. Vs Deepak Yadav
Delhi High Court · (2024) 07 DEL CK 2469
Constitution of India-Article 226, 227
High Courts24 Jul 2024Disposed Of
Anil William Thomas Proprietor Of M/s 3354 / Anil William Thomas Security Agency Vs Employees State Insurance Corporation
Delhi High Court · (2024) 07 DEL CK 2533
Employees State Insurance Act, 1948-Section 75, 75 (2B), 45C to 45 IEmployees’ State Insurance (General) Regulations, 1950-Regulation 10B (d)
High Courts24 Jul 2024Dismissed
Autonix Logistics And Agro Solutions Private Limited Vs Vivek Contracts Pvt. Ltd.
Delhi High Court · (2024) 07 DEL CK 2540
CPC-Order XI Rule 1(7)(c), Section 151Commercial Courts Act, 2015
High Courts24 Jul 2024Dismissed
Mr. Inderpreet Singh Gulati Vs Vikas Arora
Delhi High Court · (2024) 07 DEL CK 2545
CPC-Order XI Rule 14, Section 151
High Courts24 Jul 2024Disposed Of
M/s Om Metals Ratnakar Pvt Ltd Vs NBCC (India) Ltd
Delhi High Court · (2024) 07 DEL CK 2546
CPC-Order XLVII Rule 1
High Courts24 Jul 2024Dismissed
Smt. Usha Jain & Anr. Vs M/s Vigneshwara Developwell P. Ltd.
Delhi High Court · (2024) 07 DEL CK 2599
Code of Civil Procedure, 1908-Section 151Insolvency and Bankruptcy Code, 2016-Section 14, 14(1)(d)Foreign Exchange Management Act
High Courts24 Jul 2024Dismissed
Paras Arora Vs M/s Aggarwal Associates
Delhi High Court · (2024) 07 DEL CK 2335
Real Estate (Regulation and Development) Act, 2016-Sections 3, 3(1), 12, 14, 18, 19, 31, 58, 71, 71(1)Constitution of India-Article 14, 19(1)(g)Consumer Protection Act
High Courts24 Jul 2024Disposed Of
Manish Bajaj Vs The State (NCT Of Delhi) & Ors.
Delhi High Court · (2024) 07 DEL CK 2311
Code of Criminal Procedure, 1973-Section 482IPC-Sections 323, 341, 354, 354B, 509, 506, 34, 452, 380
High Courts24 Jul 2024Dismissed
Meshar Jahan & Ors. Vs State (N C T Of Delhi) & Anr.
Delhi High Court · (2024) 07 DEL CK 2310
Code of Criminal Procedure, 1973-Section 482, 164, Chapter XIV, 156(1), 155(2)IPC-Section 376, 323, 506Constitution of India-Article 226