High Courts26 Jul 2024Dismissed
Shirin Chourasia Vs United India Insurance Co. Ltd
Delhi High Court · (2024) 07 DEL CK 0121
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,160 of 6,586
High Courts26 Jul 2024Disposed Of
Jatinder Pal Singh Lamba Vs Harvesh Kaur & Ors
Delhi High Court · (2024) 07 DEL CK 0120
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 43 Rule 1
High Courts26 Jul 2024Dismissed
Ram Karan Vs Union Of India & Anr
Delhi High Court · (2024) 07 DEL CK 0119
Constitution of India, 1950 — Article 226Central Industrial Security Force Rules, 2001 — Rule 36
High Courts26 Jul 2024Disposed Of
Goyal Housing Developrs Llp Vs K. L. Rathi Steels Limited
Delhi High Court · (2024) 07 DEL CK 0118
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts26 Jul 2024Allowed
CLN Energy Pvt. Ltd. (Formerly Jlnphenix Energy Pvt. Ltd.) Vs E Ashwa Automotive Private Limited
Delhi High Court · (2024) 07 DEL CK 0117
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2), 21
High Courts26 Jul 2024Allowed
Moneywise Financial Services Pvt Ltd Vs United Trading Company Through Its Prop Chandra Mohan Kathuria And Ors
Delhi High Court · (2024) 07 DEL CK 0116
High Courts26 Jul 2024Allowed
Priti Goel Vs Dr Asra Hussain Khumushi
Delhi High Court · (2024) 07 DEL CK 0114
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2), 21
High Courts26 Jul 2024Allowed
Moneywise Financial Services Pvt Ltd Vs KK Enterprises Through Its Proprietor Sh Viral Kirit Kumar Doshi And Anr
Delhi High Court · (2024) 07 DEL CK 0113
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2), 21
High Courts25 Jul 2024Allowed
Shri Harish Bajaj Vs Shri Yogi Bajaj & Ors.
Delhi High Court · (2024) 07 DEL CK 2351
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151Court Fees Act, 1870-Section 16
High Courts25 Jul 2024Disposed Of
Gujarat Cooperative Milk Marketing Federation Limited & Anr. Vs Smt Krishnaben Dipesh Gol & Ors.
Delhi High Court · (2024) 07 DEL CK 2370
Trademarks Act, 1999-Section 57, 2 (zg)
High Courts25 Jul 2024
Purshottam Lal Tandon Vs M/s City Super Market & Ors.
Delhi High Court · (2024) 07 DEL CK 2381
Civil Procedure Code, 1908-Order VI Rule 17, Section 151, XX Rule 12, 24, 24(5), VII Rule 10, VII Rule 10A, VII Rule 10A(2)Delhi Rent Control Act, 1958Delhi High Court Act, 1966
High Courts25 Jul 2024Dismissed
AMR India Ltd Vs NBCC India Ltd & Ors.
Delhi High Court · (2024) 07 DEL CK 2409
Constitution of India-Article 226, 14
High Courts25 Jul 2024Dismissed
Govt Of NCT Of Delhi Through Directorate Of Family Welfare Vs Nisha & Ors.
Delhi High Court · (2024) 07 DEL CK 2466
Letters Patent Act-Clause XSocieties Registration Act, 1860Industrial Disputes Act, 1947
High Courts25 Jul 2024Dismissed
Vir Pal Vs Vijay Kumar Farshwal & Anr.
Delhi High Court · (2024) 07 DEL CK 2534
CPC-Section 47, 114, 151Cr.P.C-Section 340Contempt of Courts Act-Section 12
High Courts25 Jul 2024Dismissed
Dharam Partap Kohli Vs Smt. Saroj Jain
Delhi High Court · (2024) 07 DEL CK 2543
CPC-Section 151, Order VII Rule 14
High Courts25 Jul 2024Disposed Of
Mohit Gupta Vs Ved Prakash Kathuria
Delhi High Court · (2024) 07 DEL CK 2549
High Courts25 Jul 2024Allowed
M/s Natma Securities Pvt Ltd Vs M/s VRC Constructions India Pvt. Ltd. & Ors.
Delhi High Court · (2024) 07 DEL CK 2551
High Courts25 Jul 2024Disposed Of
Shilpa Sood Vs Vivek Malhotra
Delhi High Court · (2024) 07 DEL CK 2625
High Courts25 Jul 2024Disposed Of
M S Paramount Premier Pvt Ltd & Anr. Vs Neeraj Grover & Anr.
Delhi High Court · (2024) 07 DEL CK 2627
Arbitration and Conciliation Act, 1996-Sections 33, 33(1), 33(2), 33(3), 33(4), 34, 34(3)Limitation Act, 1963-Section 14, 14(1)
High Courts25 Jul 2024Disposed Of
Vishal Choudhary Vs SNPC Machines Private Limited & Ors.
Delhi High Court · (2024) 07 DEL CK 2628