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Delhi High Court judgments

1,31,711 judgments · page 1,158 of 6,586

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High Courts26 Jul 2024Disposed Of

Mrs Deepti Bhargava Vs Union Of India & Ors.

Delhi High Court · (2024) 07 DEL CK 2467

Constitution of India-Article 226
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High Courts26 Jul 2024Disposed Of

Jatinder Pal Singh Lamba Vs Harvesh Kaur & Ors.

Delhi High Court · (2024) 07 DEL CK 2548

CPC-Order XLIII Rule 1, XXXIX Rule 2A, XXXIX Rule 1, XXXIX Rule 2
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High Courts26 Jul 2024Dismissed

Ram Karan Vs Union Of India & Anr.

Delhi High Court · (2024) 07 DEL CK 2336

Constitution of India-Article 226, 20CISF Rules 2001-Rule 36
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High Courts26 Jul 2024Disposed Of

Aadil Malik & Ors. Vs The State (NCT Of Delhi) & Ors.

Delhi High Court · (2024) 07 DEL CK 2303

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 323, 341, 308, 34
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High Courts26 Jul 2024Disposed Of

Lakhan Singh & Ors. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2296

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
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High Courts26 Jul 2024Dismissed

Radha Garg @ Radha Goyal Vs Gaurav Goyal

Delhi High Court · (2024) 07 DEL CK 2266

Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11Suit Valuation Act, 1887-Section 8
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High Courts26 Jul 2024Disposed Of

Joginder Singh Nijjar & Anr. Vs M/S Omaxe Ltd.

Delhi High Court · (2024) 07 DEL CK 2215

Income Tax Act, 1961-Section 195(1), Explanation 2, 194-LB, 194-LC, 194-LDCode of Civil Procedure, 19081962 Act
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High Courts26 Jul 2024Dismissed

Delhi Development Authority Vs Gammon Engineers And Contractors Private Limited (Gammon)

Delhi High Court · (2024) 07 DEL CK 2212

1996 Act-Section 33, 34, 34(3), 75, 81
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High Courts26 Jul 2024Allowed

Priti Goel Vs Dr Asra Hussain Khumushi

Delhi High Court · (2024) 07 DEL CK 2200

1996 Act-Section 11(6), 21, 12(2)
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High Courts26 Jul 2024Allowed

Moneywise Financial Services Pvt Ltd Vs KK Enterprises Through Its Proprietor Sh Viral Kirit Kumar Doshi & Anr.

Delhi High Court · (2024) 07 DEL CK 2199

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2)
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High Courts26 Jul 2024Allowed

Moneywise Financial Services Pvt Ltd Vs United Trading Company Through Its Prop Chandra Mohan Kathuria & Ors.

Delhi High Court · (2024) 07 DEL CK 2198

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2)
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High Courts26 Jul 2024Allowed

CLN Energy Pvt. Ltd. (Formerly JLNPhenix Energy Pvt. Ltd.) Vs E Ashwa Automotive Private Limited

Delhi High Court · (2024) 07 DEL CK 2197

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2)
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High Courts26 Jul 2024Disposed Of

PNB Housing Finance Limited Vs Hunter Security Force Private Limited & Ors.

Delhi High Court · (2024) 07 DEL CK 2195

Arbitration and Conciliation Act, 1996-Section 17, 12(2)
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High Courts26 Jul 2024Allowed

Promac Engineering Industries Ltd Vs Cement Corporation Of India Ltd

Delhi High Court · (2024) 07 DEL CK 2192

Arbitration and Conciliation Act, 1996-Section 29A(4)
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High Courts26 Jul 2024Allowed

Sarita Bakshi Vs Delhi University & Anr.

Delhi High Court · (2024) 07 DEL CK 2168

Constitution of India-Articles 226, 227, 142, 14 to 18, 38, 39, 39-A, 43, 46 and PreambleRight to Information Act, 2005
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High Courts26 Jul 2024Dismissed

Samir Malik Vs Union Of India & Anr.

Delhi High Court · (2024) 07 DEL CK 2120

Constitution of India-Article 352, 352 (2)Prevention of Insults to National Honour Act, 1971-Section 2
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High Courts26 Jul 2024

Anuj Kumar Agarwal Vs Registrar Of Cooperative Societies & Ors.

Delhi High Court · (2024) 07 DEL CK 2092

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High Courts26 Jul 2024Disposed Of

Anjana Gosain Vs Government Of NCT & Anr.

Delhi High Court · (2024) 07 DEL CK 2031

Receipts and Payments Rules, 1983-Rule 29
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High Courts26 Jul 2024Dismissed

Mahesh Chand Sharma Vs The Deputy Director, CPWD

Delhi High Court · (2024) 07 DEL CK 2151

The Commercial Courts Act, 2015
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High Courts26 Jul 2024Dismissed

Om Prakash Ashok Kumar & Sons Vs Shri Ajay Khurana

Delhi High Court · (2024) 07 DEL CK 2665

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 25-B, 25B(8), Third Schedule
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