High Courts29 Jul 2024Disposed Of
Child Education Society Vs Union Of India And Ors.
Delhi High Court · (2024) 07 DEL CK 2806
Central Goods and Services Tax Act, 2017-Section 73, 73(9), 168ADelhi Goods and Services Tax Act, 2017-Section 73
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,157 of 6,586
High Courts29 Jul 2024Dismissed
D.P. Kalyan Vs National Textile Corporation Limited
Delhi High Court · (2024) 07 DEL CK 2003
National Textile Corporation Limited (Conduct, Discipline and Appeal) Rules, 2009-Clause 23.1.8, 23.1.29, 23.1.43, 22.1, Rule 22, 22.2, 25.7Constitution of India-Article 226, 227, 136Evidence Act
High Courts29 Jul 2024Dismissed
Ms Santosh Sharma Vs Ms Anita Arora
Delhi High Court · (2024) 07 DEL CK 1964
CPC-Order VIII Rule 1, Section 151
High Courts29 Jul 2024Dismissed
Sanjay Kumar & Ors Vs Union Of India Through Its Secretary & Ors
Delhi High Court · (2024) 07 DEL CK 0133
High Courts29 Jul 2024Disposed Of
Vinod Kumar Sharma And Ors Vs Union Of India And Anr
Delhi High Court · (2024) 07 DEL CK 0132
Constitution of India, 1950 — Article 14, 21, 226
High Courts29 Jul 2024Disposed Of
Samsung India Electronics Pvt. Ltd Vs SYNC In Design Pvt Ltd
Delhi High Court · (2024) 07 DEL CK 0122
High Courts29 Jul 2024Disposed Of
Parsvnath Developers Limited & Ors Vs Parsvnath Exotica Ghaziabad Flat Buyers Association & Anr
Delhi High Court · (2024) 07 DEL CK 0112
High Courts29 Jul 2024Disposed Of
Surender Singh Paul Vs Savita Paul
Delhi High Court · (2024) 07 DEL CK 0111
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 1Family Courts Act, 1984 — Section 10(3)
High Courts29 Jul 2024Dismissed
Santosh Sharma Vs Anita Arora
Delhi High Court · (2024) 07 DEL CK 0110
Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1
High Courts29 Jul 2024Dismissed
Rajiv Sharma Vs Ajay Kumar
Delhi High Court · (2024) 07 DEL CK 0109
Constitution of India, 1950 — Article 227
High Courts29 Jul 2024Disposed Of
Samrat Singh Rawat Vs Poonam Rawat
Delhi High Court · (2024) 07 DEL CK 0108
High Courts29 Jul 2024Disposed Of
Kanchana M. Shekhar Vs Avinash Shekhar
Delhi High Court · (2024) 07 DEL CK 0107
High Courts29 Jul 2024Dismissed
M/s Plus91 Security Solutions Vs NEC Corporation India Private Limited Erstwhile Nec Technologies Private Limited
Delhi High Court · (2024) 07 DEL CK 0106
Arbitration and Conciliation Act, 1996 — Section 28(3), 34, 37(1)(c)Contract Act, 1872 — Section 23, 25, 55, 70, 73
High Courts29 Jul 2024Disposed Of
Danish @ Chintu Vs State Of Nct Of Delhi
Delhi High Court · (2024) 07 DEL CK 0105
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 302, 307, 341, 427Arms Act, 1959 — Section 25, 29, 54
High Courts29 Jul 2024Dismissed
Ganga Ram Makhija @ Gulab Vs Jyoti Makhija
Delhi High Court · (2024) 07 DEL CK 0104
Code of Criminal Procedure, 1973 — Section 125, 482Protection of Woman from Domestic Violence Act, 2005 — Section 12, 29
High Courts26 Jul 2024Disposed Of
Goyal Housing Developrs LLP Vs K. L. Rathi Steels Limited
Delhi High Court · (2024) 07 DEL CK 2818
Arbitration and Conciliation Act, 1996-Section 11(6), 12(2)
High Courts26 Jul 2024Allowed
Smt Meenal Arora Vs Sh Ranu Uppal
Delhi High Court · (2024) 07 DEL CK 2394
CPC-Order VI Rule 17, 2 Rule 2, XXXIX Rule 1 and 2, XXXIX Rule 4, XII Rule 6, Section 151
High Courts26 Jul 2024Disposed Of
Wing Commander B.M. Agrawal (Retd.) & Ors. Vs Registrar Of Cooperative Societies & Anr.
Delhi High Court · (2024) 07 DEL CK 2407
Constitution of India, 1950-Article 226Delhi Co-operative Societies Act, 2003-Section 127, 77(1), 87, 19Delhi Co-operative Societies Rules, 2007-Proviso to Rule 100, Rule 20(1)(c), 19
High Courts26 Jul 2024Dismissed
State Vs Prince & Anr.
Delhi High Court · (2024) 07 DEL CK 2444
Indian Penal Code, 1860-Sections 302, 34, 120BCrPC-Sections 164, 227, 228
High Courts26 Jul 2024Allowed
Nau Nihal Singh Rana Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2464
Constitution of India-Articles 226, 227, 14, 19 and 21Code of Civil Procedure-Section 11