High Courts30 Jul 2024Dismissed
Maxxcab Wires And Cables Private Limited Vs Union Of India & Anr
Delhi High Court · (2024) 07 DEL CK 0100
Arbitration and Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,155 of 6,586
High Courts30 Jul 2024Disposed Of
Ashok Kumar Vs State Of Nct Of Delhi & Anr. & Anr
Delhi High Court · (2024) 07 DEL CK 0099
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 149, 323, 354, 354(B), 376, 442, 451, 506
High Courts30 Jul 2024Allowed
Mitsubishi Corporation Vs Assistant Commissioner Of Income Tax, Circle International Tax (2)(2)(1) Delhi & Anr
Delhi High Court · (2024) 07 DEL CK 0098
Income Tax Act, 1961 — Section 143(1)(a)(ii), 143(3), 144C(3), 156, 254, 264, 271(1)(c), 274
High Courts30 Jul 2024Dismissed
Dibakar Karad Vs State Nct Of Delhi
Delhi High Court · (2024) 07 DEL CK 0097
Code of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 67
High Courts29 Jul 2024Disposed Of
M/s Sai Trading Company Vs M/s KRBL Limited
Delhi High Court · (2024) 07 DEL CK 2366
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015CPC-Section 35, 35(1), Explanation to Section 35, Sub-Section (4) of Section 35
High Courts29 Jul 2024Disposed Of
Havells India Limited Vs Rajesh Kumar
Delhi High Court · (2024) 07 DEL CK 2374
High Courts29 Jul 2024Dismissed
Ganga Ram Makhija @ Gulab Vs Jyoti Makhija
Delhi High Court · (2024) 07 DEL CK 2389
Protection of Woman from Domestic Violence Act, 2005-Section 12, 29Code of Criminal Procedure-Section 482, 125Constitution of India-Article 15(3), 39
High Courts29 Jul 2024
Danish @ Chintu Vs State Of NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2390
Code of Criminal Procedure, 1973-Section 439IPC-Sections 302, 307, 341, 427, 120B, 147, 148, 34, 363Arms Act-Sections 25, 54, 59
High Courts29 Jul 2024Dismissed
Sanjay Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2414
Letters Patent Act, 1866-Clause XPublic Premises (Eviction of Unauthorized Occupants) Act, 1971Allotment of Government Residences (General Pool in Delhi) Rules, 1963
High Courts29 Jul 2024Allowed
Aditya Suresh Rao Kaware & Ors. Vs Western Railway Recruitment Cell & Ors.
Delhi High Court · (2024) 07 DEL CK 2471
Constitution of India-Article 226Persons with Disabilities Act, 1995-Section 33
High Courts29 Jul 2024Dismissed
Surender Singh Paul Vs Savita Paul
Delhi High Court · (2024) 07 DEL CK 2550
CPC-Order VIII Rule 1Family Courts Act, 1984-Section 10(3)Constitution of India-Article 227
High Courts29 Jul 2024Disposed Of
Samsung India Electronics Pvt. Ltd. Vs Sync In Design Pvt Ltd
Delhi High Court · (2024) 07 DEL CK 2553
High Courts29 Jul 2024Disposed Of
Parsvnath Developers Limited & Ors. Vs Parsvnath Exotica Ghaziabad Flat Buyers Association & Anr.
Delhi High Court · (2024) 07 DEL CK 2554
High Courts29 Jul 2024Disposed Of
Samrat Singh Rawat Vs Poonam Rawat
Delhi High Court · (2024) 07 DEL CK 2555
High Courts29 Jul 2024Disposed Of
Kanchana M. Shekhar Vs Avinash Shekhar
Delhi High Court · (2024) 07 DEL CK 2558
Special Marriage Act
High Courts29 Jul 2024Dismissed
Rajiv Sharma Vs Ajay Kumar
Delhi High Court · (2024) 07 DEL CK 2559
Constitution of India-Article 227
High Courts29 Jul 2024Disposed Of
Ajay Kishor Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2334
Constitution of India-Article 226Indian Penal Code, 1860-Section 498
High Courts29 Jul 2024Dismissed
Sh Vijay Kumar Vs Smt Nishu
Delhi High Court · (2024) 07 DEL CK 2629
Hindu Marriage Act, 1955-Section 13(1)(ia), 9
High Courts29 Jul 2024Dismissed
The Director, CGHS & Ors. Vs Shri Ram Chander & Ors.
Delhi High Court · (2024) 07 DEL CK 2268
Constitution of India-Article 226, 227, 14, 39(d)Companies Act, 1956-Section 25Contract Labour (Regulation & Abolition) Act, 1970-Section 7, 10, 10(1), 12, 23, 24, 25
High Courts29 Jul 2024Allowed
Kirloskar Inv. & Finance Ltd. Vs Oas Appolo Tubes & Steels Ltd.
Delhi High Court · (2024) 07 DEL CK 2265
Companies Act, 1956-Section 446, 446(1), 391, 447, 456, 520, 529, 529ACompanies Act, 1913-Section 179(1)(a), 179, 171Companies (Amendment) Act, 1960