COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,154 of 6,586

High Courts30 Jul 2024Dismissed

Rajiv Jaiswal Vs The Oriental Insurance Company Ltd.

Delhi High Court · (2024) 07 DEL CK 2136

Constitution of India-Article 226, 227, 14Bank Employees Pension Regulations, 1995-Regulation 26Syndicate Bank Employees Pension Regulations, 1995-Regulation 26

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High Courts30 Jul 2024Disposed Of

Dinesh Kumar Sharma & Anr. Vs The Registrar Of Co-Operative Societies & Ors.

Delhi High Court · (2024) 07 DEL CK 2088

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High Courts30 Jul 2024Dismissed

Shri Saxena Through Natural Gurdian Vs BSES Rajdhani Power Ltd

Delhi High Court · (2024) 07 DEL CK 2084

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High Courts30 Jul 2024Disposed Of

Sh. Pradeep Koneru Vs Central Bureau Of Investigation & Anr.

Delhi High Court · (2024) 07 DEL CK 2044

Cr.P.C-Section 482PMLA, 2002-Section 50, 3

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High Courts30 Jul 2024Disposed Of

Shahnawaz Mohamed Hanif Malang Vs Union Of India & Ors.

Delhi High Court · (2024) 07 DEL CK 2042

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High Courts30 Jul 2024Disposed Of

Sh. Pradeep Koneru Vs Central Bureau Of Investigation & Anr.

Delhi High Court · (2024) 07 DEL CK 2041

Cr.P.C-Section 482PMLA, 2002-Section 50, 3

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High Courts30 Jul 2024

Vandana Vs State Through SHO PS Amar Colony & Anr.

Delhi High Court · (2024) 07 DEL CK 2026

Constitution of India-Article 226, 20(3)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Aadhar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016-Section 28, 29, 33

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High Courts30 Jul 2024Allowed

Amit Vashisht Vs State (Govt Of Nct) Of Delhi (Through Ps Special Cell) & Anr.

Delhi High Court · (2024) 07 DEL CK 2021

National Investigation Agency Act, 2008-Section 21(4)Indian Penal Code, 1860-Section 307Explosive Substances Act, 1908-Section 3

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High Courts30 Jul 2024

Court On Its Own Motion Vs State

Delhi High Court · (2024) 07 DEL CK 2018

Cr.P.C-Section 395(2)Constitution of India-Articles 21, 19 and 14Punjab Police Rules-Rule 22.59

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High Courts30 Jul 2024Dismissed

Yogesh Chander Bhardwaj Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 07 DEL CK 2686

Constitution of India-Article 226, 14 and 21Land Acquisition Act, 1984-Section 4, 6

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High Courts30 Jul 2024Dismissed

M/s Pampar Ovenfresh Foods Pvt Ltd Vs Union Of India & Ors.

Delhi High Court · (2024) 07 DEL CK 2737

Constitution of India-Article 226, 14, 12

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High Courts30 Jul 2024Dismissed

Sukhbir @ Bhola Vs NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2736

IPC-Section 376POCSO Act-Section 6CrPC-Section 164, 437(1), 439(1)

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High Courts30 Jul 2024Dismissed

Elochukwu Collins Vs The State (NCT Of Delhi)

Delhi High Court · (2024) 07 DEL CK 2734

NDPS Act-Sections 19, 21, 24, 25, 27A, 37, 37(1)(b), 37(2), 42, 42(1), 42(1)(a) to (d), 42(2), 50, 52(2)(A)Code of Criminal Procedure, 1973-Section 439Foreigner Act-Section 14A

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High Courts30 Jul 2024Dismissed