COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,153 of 6,586

High Courts30 Jul 2024Dismissed

Termo Isi Sistemleri Ticaret Ve Sanayi Anonim Sirketi Vs Registrar Of Trade Marks

Delhi High Court · (2024) 07 DEL CK 2620

Trade Marks Act, 1999-Section 91, 11, 11(1), 18(5), 12, 17(1), 10(2)Trade Marks Rules, 2017-Rule 156

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High Courts30 Jul 2024Disposed Of

Star Scientific Limited Vs The Controller Of Patents And Designs

Delhi High Court · (2024) 07 DEL CK 2368

Patents Act, 1970-Section 117A, 15, 14, 21, 21(1), 80Patent Rules, 2003-Rule 28, 28(5), 28(7), 129, 138

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High Courts30 Jul 2024Disposed Of

Elanco Tiergesundheit AG Vs The Assistant Controller Of Patents And Designs

Delhi High Court · (2024) 07 DEL CK 2369

Patents Act, 1970-Section 117-A, 15, 2(1)(j), 2(1)(ja), 10, 10(4)Code of Civil Procedure, 1908-Section 151

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High Courts30 Jul 2024Allowed

Irvinder Kaur Chadha Supreme Agencie Vs Garnish Electronics Pvt. Ltd. & Anr.

Delhi High Court · (2024) 07 DEL CK 2373

Trade Marks Act, 1999-Section 47, 57, 125CPC-Order XXIII Rule 3Cr.P.C.-Section 340

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High Courts30 Jul 2024Disposed Of

Irvinder Kaur Chadha Supreme Agencie Vs Garnish Electronics Pvt. Ltd. & Anr.

Delhi High Court · (2024) 07 DEL CK 2378

The Trade Marks Act, 1999-Sections 47, 57, 125, 25(2), 25(3), 25(4)Trade Marks Rules, 2017-Rule 60

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High Courts30 Jul 2024Dismissed

Dibakar Karad Vs State NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2395

CrPC-Section 438NDPS Act-Sections 20, 25, 29 and 67

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High Courts30 Jul 2024Partly Allowed

Ab Initio Technology LLC Vs Assistant Controller Of Patents And Designs

Delhi High Court · (2024) 07 DEL CK 2433

Patents Act, 1970-Section 3(k), 16, 16(1), 16(3), 2(1)(ja)Copyright Act, 1957Patents (Amendment) Act, 2002-Section 3(k)

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High Courts30 Jul 2024Disposed Of

Komal Vs The State NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2451

Indian Penal Code-Sections 302, 201, 34Indian Evidence Act-Section 25Constitution of India-Article 21

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High Courts30 Jul 2024Dismissed

Sanjay Kumar Vs University Of Delhi & Ors.

Delhi High Court · (2024) 07 DEL CK 2473

University of Delhi Rules and Regulations (Non Teaching Employees), 2008-Rule 2(e), 6(ii), 6(ix)(b)

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High Courts30 Jul 2024Disposed Of

Suresh & Ors. Vs The State (Govt Of NCT Of Delhi) & Anr.

Delhi High Court · (2024) 07 DEL CK 2299

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts30 Jul 2024Disposed Of

Bhushan Tiwari & Anr. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2295

Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 227IPC-Sections 498A, 406, 506, 34

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High Courts30 Jul 2024Disposed Of

Dharmveer Alias Dharmbir & Ors. Vs State & Anr.

Delhi High Court · (2024) 07 DEL CK 2294

Code of Criminal Procedure, 1973-Section 482IPC-Sections 323, 354D, 509, 34

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High Courts30 Jul 2024Dismissed

Sarita Devi Vs Sanjay Kumar Keshari

Delhi High Court · (2024) 07 DEL CK 2293

Limitation Act-Section 5Code of Criminal Procedure, 1973-Section 397 read with Section 401NI Act-Section 138, 118, 139

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High Courts30 Jul 2024Disposed Of

Mr, Jasroop Singh Sodhi Vs State Government Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2292

Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 227IPC-Sections 498A, 406, 34

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High Courts30 Jul 2024Disposed Of

Ambuj Hotel And Real Estate Pvt Ltd Vs Ministry Of Railways & Anr.

Delhi High Court · (2024) 07 DEL CK 2194

Arbitration and Conciliation Act, 1996-Section 11(6), 12(2)

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High Courts30 Jul 2024Dismissed

Simplex Infrastructures Limited Vs Jammu And Kashmir Economic Reconstruction Agency

Delhi High Court · (2024) 07 DEL CK 2193

Arbitration and Conciliation Act, 1996-Section 11(6)CPC-Section 20

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High Courts30 Jul 2024Disposed Of

PVR Inox Ltd. Vs Sheetal Ansal & Anr.

Delhi High Court · (2024) 07 DEL CK 2189

Arbitration and Conciliation Act, 1996-Section 11(6), 12(2)

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High Courts30 Jul 2024Disposed Of

PVR Inox Ltd. Vs Sheetal Ansal & Ors.

Delhi High Court · (2024) 07 DEL CK 2186

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2)

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High Courts30 Jul 2024Allowed

Aditya Birla Finance Limited Vs Santanu Dey & Ors.

Delhi High Court · (2024) 07 DEL CK 2183

Arbitration and Conciliation Act, 1996-Section 21, 11(6), 12(2)

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High Courts30 Jul 2024Dismissed

Maxxcab Wires And Cables Private Limited Vs Union Of India & Anr.

Delhi High Court · (2024) 07 DEL CK 2182

Arbitration and Conciliation Act, 1996-Section 9

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