High Courts06 Jul 2026
Union Of India Vs M/s ISC-Yug (JV)
Delhi High Court · (2026) 07 DEL CK 0592
Arbitration and Conciliation Act, 1996-Section 34, 34(1), 34(2), 34(3), 31(5), 33Limitation Act-Section 29(2), 14, 5
COURT ARCHIVE
Delhi High Court judgments, 2026
7,178 judgments · page 99 of 359
High Courts06 Jul 2026Allowed
Manish Sharma Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0763
Bharatiya Nyaya Sanhita, 2023-Sections 308/318(4)/319IPC-Sections 383/420/416Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026Allowed
Sabee Alam Vs State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0762
Cr.P.C.-Section 313, 311, 164
High Courts06 Jul 2026Allowed
Sunil @ Sunil Malik & Ors. Vs The State N.C.T. Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0761
IPC-Section 498A, 406, 34, 377Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026
Ravinder Prasad Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0769
IPC-Sections 498ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026Allowed
Kishan Veer Singh & Ors. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0722
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026Allowed
Sudhir Kumar & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0723
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026Allowed
Surya Kant Sawant & Anr. Vs The State Of (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0328
IPC-Section 498A/509/34
High Courts06 Jul 2026Allowed
Sh Dhanush Raj Vs The State NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0329
BNS-Section 309(4)/311/317(2)/3(5)
High Courts06 Jul 2026Allowed
Raman Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0330
BNS-Section 309(4)/311/3(5)
High Courts06 Jul 2026Allowed
Jaswant Kumar Rao Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0331
IPC-Section 376D/506
High Courts06 Jul 2026Allowed
Sangeeta Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0307
NDPS Act-Section 21/25/29
High Courts06 Jul 2026Dismissed
Shalimar Paints Ltd & Anr. Vs M/S Phelps And Company Pvt Ltd
Delhi High Court · 2000 INSC 605
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 25B(4), 25B(5), 25B(6), 25B(7), 22, 22(b), 22(c), 25B, 14(7)East Punjab Rent Restriction Act, 1949Transfer of Property Act, 1882-Section 106
High Courts06 Jul 2026Dismissed
Sh. Brij Mohan Batta Vs. Sh. Tara Chand Garg & Anr.
Delhi High Court · (2026) 07 DEL CK 0391
Delhi Rent Control Act, 1958-Section 25B (8), 14(1)(e), 14(1), 25B, proviso to Section 25-B(8), sub-section (5)CPC-Order XXII Rule 3, Section 151, XXII Rule 4
High Courts06 Jul 2026Dismissed
Rajinder Kumar Gupta Vs Sushila Devi Jain (Since Deceased) Through Her Lr Sh. Devender Kumar Jain
Delhi High Court · (2026) 07 DEL CK 0393
Limitation Act, 1963-Section 5, 14, 14(2), Article 137Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 38, 38(1), 25B (9)Code of Civil Procedure, 1908-Order XLVII Rule 1, XXII Rule 3, XLVII, VIII Rule 1A, Section 151, XXI Rule 47, VII Rule 14, 22 Rule 3, 22 Rule 4, XXI Rule 22, XXIII rule 2, rule 1 of that Order
High Courts06 Jul 2026Disposed Of
Bibi Masuma & Ors. Vs Manoj Ray & Ors.
Delhi High Court · (2026) 07 DEL CK 0398
High Courts06 Jul 2026Disposed Of
The Oriental Insurance Co Ltd Vs Sunny & Ors.
Delhi High Court · (2026) 07 DEL CK 0399
High Courts06 Jul 2026Disposed Of
National Insurance Co Ltd Vs Santosh Kumar Singh & Ors.
Delhi High Court · (2026) 07 DEL CK 0350
Motor Vehicles Act, 1988-Section 15
High Courts06 Jul 2026Allowed
The Oriental Insurance Co Ltd Vs Basant Ballabh @ Basant Pandey & Ors.
Delhi High Court · (2026) 07 DEL CK 0380
Code of Civil Procedure, 1908-Order V Rule 20Motor Vehicles Act, 1988
High Courts06 Jul 2026Disposed Of
Basant Ballabh @ Basant Pandey Vs The Oriental Insurance Company Ltd & Ors.
Delhi High Court · (2026) 07 DEL CK 0381