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Delhi High Court judgments, 2026

7,178 judgments · page 97 of 359

High Courts07 Jul 2026

Karan Vs State Of Nct Of Delhi

Delhi High Court · (2026) 07 DEL CK 0765

Constitution of India-Article 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 36, 47, 48, 49Code of Criminal Procedure, 1973-Section 50, 50(1)
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High Courts07 Jul 2026Dismissed

Darshan Lal & Ors. Vs Government Of Nct Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0401

Delhi Agricultural Produce Marketing (Regulation) Act, 1998-Section 71Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000-Rule 15, 24, 24(2)Constitution of India-Articles 14, 19(1)(g), 226
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High Courts07 Jul 2026Dismissed

State Vs Dinesh

Delhi High Court · 2015 INSC 786

IPC-Sections 392/397/411, 392, 397, 411Evidence Act, 1862-Section 27
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High Courts07 Jul 2026Dismissed

State (NCT Of Delhi) Vs Parvez

Delhi High Court · (2026) 07 DEL CK 0403

Code of Criminal Procedure Code, 1973-Section 378 (1), 161, 164Indian Penal Code, 1860-Sections 376(2)(g)/366/363/506/34, 363, 376/506/34, 366/34, 376(2)(g), and 506/34
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High Courts07 Jul 2026Disposed Of

Satender Kumar Srivastava Vs State Of GNCT Of Delhi

Delhi High Court · (2026) 07 DEL CK 0454

Indian Penal Code-Section 304, 177/218/467/468/471, 304/177/218/467/468/471, U/S: 304/177/218/467/468/471, 177/218/467/468/471/120B, 304/177/218/467/468/471/120-BProhibition of Employment as Manual Scavengers & their Rehabilitation Act, 2013-Sections 7/9, 7SC/ST Act-Sections 3(1)(j), 3(2)(v), 3(1)(v), 3(1) J
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High Courts07 Jul 2026Dismissed

Gouri Sarkar & Anr. Vs Sanjay Roy & Ors.

Delhi High Court · (2026) 07 DEL CK 0455

Code of Civil Procedure, 1908-Order XII Rule 6, Section 151, VII Rule 14, VI Rule 17, I Rule 10Arbitration and Conciliation Act, 1996-Section 34Succession Act, 1925-Section 63
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