High Courts08 Jul 2026Disposed Of

Digamber Kumar Vs National Ins Co Ltd & Ors.

Delhi High Court · (2026) 07 DEL CK 0368

Delhi Police Act, 1978-Section 2(r)Motor Vehicles (Driving) Regulations, 2017-Rule 39(3), Regulation 2(o), 3, 5, 9Rules of The Road Regulations, 1989-Rule 15, 8
High Courts08 Jul 2026Disposed Of

Sh. Ajay Jain Vs Sh. Anil Jain & Ors.

Delhi High Court · (2026) 07 DEL CK 0450

Code of Civil Procedure-Order XXXIX Rule 1, XXXIX Rule 2, Section 151, 39 Rules 1, 39 Rules 2, VII Rule 11Registration Act, 1908-Section 51, 57(4)Evidence Act-Section 58
High Courts08 Jul 2026Dismissed

Rakesh Sachdeva Vs Rajesh Sachdeva

Delhi High Court · (2026) 07 DEL CK 0451

Code of Civil Procedure-XII Rule 6, Order VII Rule 11, Section 151, VI Rule 17, VII Rule 14, VIII Rule 5, XII Rule 6, VIII Rule 10, XII Rule 6(i)Specific Relief Act, 1963-Section 6, sub-section 2(a) of Section 6Evidence Act-Section 58
High Courts08 Jul 2026Disposed Of

K.K. Miglani Vs Govt. Of NCT Of Delhi

Delhi High Court · (2026) 07 DEL CK 0452

Delhi Cooperative Societies Act, 2003-Section 71, 137 (zl), 70, 71(2), 137, 137(1), 137(2), 71(3), 70(1)Delhi Cooperative Societies Rules, 2007-Rule 87, 87(2), 87(3), 88Constitution of India-Article 309, 14, 16
High Courts07 Jul 2026

Ascend Media Pvt Ltd Vs Future Wiz Advertising Private Limited

Delhi High Court · (2026) 07 DEL CK 0819

CPC-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), 10, 4 Rule 1, 4 Rule 1(3), 4 Rules 3 and 4, 7 Rule 9, 7 Rule 10, 23 Rule 1Commercial Courts, Commercial Division and Commercial Appellate Division of the High Courts Act, 2015-Section 12A, 2(c)(i)Limitation Act, 1963-Section 3(2)
High Courts07 Jul 2026

Kamlesh Kothari Vs State of NCT Delhi

Delhi High Court · (2026) 07 DEL CK 0939

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 170/384/385/388/419/420/506/120B, 294(b)/341/342/363/506(1)/149
High Courts07 Jul 2026

Sudheer Vs State NCT Of Delhi

Delhi High Court · (2026) 07 DEL CK 0966

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Sections 439, 41A, 82Indian Penal Code, 1860-Sections 170, 384, 385, 388, 419, 420, 506, 120B
High Courts07 Jul 2026

Arun Muthu Vs State Of NCT Delhi

Delhi High Court · (2026) 07 DEL CK 0973

Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 170/384/385/388/419/420/506/120B
High Courts07 Jul 2026

Sanjay Narang & Anr. Vs Raj Rani Saini & Anr.

Delhi High Court · 2025 INSC 490

Commercial Courts Act, 2015-Section 13(lA)Code of Civil Procedure, 1908-Section 96, Order XII Rule 4, XII Rule 6, VI Rule 17, VIII Rule 1A(3)Negotiable Instruments Act, 1881-Section 138
High Courts07 Jul 2026

Athar Khan Vs State Of Nct Of Delhi & Ors.

Delhi High Court · 2026 INSC 2

National Investigation Agency Act, 2008-Section 21(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 147, 148, 149, 120B, 109, 114, 124A, 153A, 186, 201, 212, 295, 302, 307, 341, 353, 395, 420, 427, 435, 436, 452, 454, 468, 471, 34