COURT ARCHIVE

Delhi High Court judgments, 2026

7,178 judgments · page 93 of 359

High Courts09 Jul 2026

Sports Authority Of India Vs Santosh Kr.Nagina(DECD.)Thr.LR'S

Delhi High Court · (2026) 07 DEL CK 1280

Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 2(s), 2(oo)(bb), 25B, 25FAdministrative Tribunals Act, 1985

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High Courts09 Jul 2026Dismissed

Sunil Chauhan Prop Of Shree Chem India Vs The Principal Commisisoner Of CGST Delhi North & Ors.

Delhi High Court · (2026) 07 DEL CK 0683

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 70, 73, 74, 74(9), 75(4), 107, 122, 122(1)(ii), 122(3)(e), 169CGST Rules-Rule 142

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High Courts09 Jul 2026

M/S KLW Wheel Co. SA Vs Ministry Of Railways

Delhi High Court · (2026) 07 DEL CK 0737

Arbitration and Conciliation Act, 1996-Section 34

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High Courts09 Jul 2026

Delhi Development Authority Vs M/s 2nd Computers

Delhi High Court · (2026) 07 DEL CK 0645

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High Courts09 Jul 2026Dismissed

Sat Narayan Taparia Vs Sulekh Jain

Delhi High Court · (2026) 07 DEL CK 0591

Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 14(7)

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High Courts09 Jul 2026

Malkeet Singh Vs Ajay Kumar Aggarwal

Delhi High Court · (2026) 07 DEL CK 0593

Delhi Rent Control Act, 1958-Section 25B(1), 25B(8), 25BLimitation Act, 1963-Section 5

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High Courts09 Jul 2026Allowed

Aditya Tyagi Vs State NCT Of Delhi & Anr

Delhi High Court · (2026) 07 DEL CK 0677

Bharatiya Nyaya Sanhita, 2023-Section 318(4), 319, 340IPC-Section 420, 416, 470Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts09 Jul 2026Allowed

Lokesh Kumar Madad & Ors. Vs The State Govt Nct Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0678

Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts09 Jul 2026

Sumit Singh Bisht & Ors. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0760

IPC-Sections 498A/406/34, 354Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts09 Jul 2026

Arvind Singh Chauhan & Ors. Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0759

IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts09 Jul 2026Dismissed

Bhanu @ Kunal Vs State Of Govt. Of NCT Of Delhi

Delhi High Court · (2026) 07 DEL CK 0318

IPC-Section 302/120B/34Arms Act-Section 25/27/29

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High Courts09 Jul 2026Dismissed

Harith Nagindas Kampani Vs State (Govt. Of NCT Of Delhi)

Delhi High Court · (2026) 07 DEL CK 0319

BNS-Section 318(4), 3(5), 61(2)Negotiable Instruments Act-Section 138

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High Courts09 Jul 2026Allowed