Delhi High Court Act, 1966Delhi High Court (Amendment) Act, 2015Delhi High Court (Original Side) Rules, 2018-Rule 2 of Part A of Chapter IX of Volume V

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High Courts10 Jul 2026

Central Citizen Welfare Associated Vs Municipal Corporation Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0622

Code of Civil Procedure, 1908-Section 151Societies Registration Act, 1860

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High Courts10 Jul 2026Dismissed

Jeevan Prakash And Sons Vs Bharat Rathi

Delhi High Court · (2026) 07 DEL CK 0588

Delhi Rent Control Act, 1958-Section 25B (8), 25BCode of Civil Procedure, 1908-Section 151

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High Courts10 Jul 2026

Rajendra Bharti Vs The State Nct Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0583

Code of Criminal Procedure, 1973-Section 200, 319, 389, 389(1)Indian Penal Code 1860-Sections 120B, 120-B, 34, 193, 201, 217, 409, 420, 420/120B, 467, 467/120B, 468, 468/120B, 471, 471/120BRepresentation of the People Act, 1951-Section 8, 8(3)

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High Courts10 Jul 2026

Nishi Dhir Vs Ashish Dhir

Delhi High Court · (2026) 07 DEL CK 0673

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High Courts10 Jul 2026Allowed

Pawan Kumar Vs State (NCT of Delhi) & Ors.

Delhi High Court · (2026) 07 DEL CK 0675

IPC-Section 363, 363/366/376(2)(n)Protection of Children from Sexual Offences Act, 2012-Section 5(1)Cr.P.C.-Section 164

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High Courts10 Jul 2026Allowed

Nitu Devi Vs State Of NCT Of Delhi

Delhi High Court · (2026) 07 DEL CK 0316

BNS-Section 316(4)/318(2)/3(5)

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High Courts10 Jul 2026Dismissed

Amar Thapa Vs State Of NCT Of Delhi

Delhi High Court · (2026) 07 DEL CK 0308

NDPS Act-Section 20/25, 37, 19, 24 or 27ACrPC-Section 161, 50Constitution of India-Articles 21 and 22, 22(1), 22

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High Courts10 Jul 2026Allowed

Kanna @ Bhuvnesh Vs State (Govt. Of N.C.T) Of Delhi

Delhi High Court · (2026) 07 DEL CK 0317

IPC-Section 307/120B/147/ 148/149/34Arms Act-Section 25/27

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High Courts10 Jul 2026Disposed Of

The Oriental Insurance Co Ltd Vs Bimla & Ors.

Delhi High Court · (2026) 07 DEL CK 0351

Fatal Accidents Act, 18551939 Act-Section 110-BMotor Vehicles Act, 1988-Section 168(1)

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High Courts10 Jul 2026Dismissed

IFFCO TOKIO GENERAL INSURANCE CO LTD Vs VINOD YADAV & ORS

Delhi High Court · (2026) 07 DEL CK 0353

Motor Vehicles Act, 1988-Section 66, 81(5), 87, 81, Sub-sections (2) and (3) of Section 81, Sub-section (5) of Section 81, 81(3)

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High Courts10 Jul 2026Dismissed

Sib General Insurance Co Ltd Vs Smt Kanchan Basnet & Ors.

Delhi High Court · (2026) 07 DEL CK 0354

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High Courts10 Jul 2026Disposed Of

Dr. Divya Sharma Vs The Registrar (Delhi Co-operative Societies) & Ors.

Delhi High Court · (2026) 07 DEL CK 0447

Delhi Co-operative Societies Act, 2003

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High Courts10 Jul 2026Disposed Of

Vista Information Systems Pvt Ltd Vs Dineshchandra R. Agrawal Infracon Private Limited & Ors.

Delhi High Court · (2026) 07 DEL CK 0227

Arbitration and Conciliation Act, 1996-Section 9, 12, Fourth Schedule, 17

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High Courts10 Jul 2026Disposed Of

Mr. Idu Vs Haji Abrar & Ors.

Delhi High Court · (2026) 07 DEL CK 0228

Arbitration & Conciliation Act, 1996-Section 11(6), 12

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High Courts10 Jul 2026Disposed Of

Bothanzi Medicals Private Limited Vs Anita Singh

Delhi High Court · (2026) 07 DEL CK 0230

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12, IV ScheduleCompanies Act, 2013Arbitration Act, 1996

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High Courts10 Jul 2026Disposed Of

Kumar Electricals And Refrigeration Works Vs Union Of India & Anrs.

Delhi High Court · (2026) 07 DEL CK 0231

Arbitration and Conciliation Act, 1996-Section 11(6), 9, 12, Schedule V, VII, proviso to Section 12 (5), 12(5), 4, Seventh Schedule, 7, 12(4), 13(2), 16(2), 21, 33, IVth ScheduleContract Act, 1872-Section 9

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