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Delhi High Court judgments, 2026

7,178 judgments · page 89 of 359

High Courts13 Jul 2026Dismissed

Supreme Advertising Private Limited Vs Genus Power Infrastructures Limited

Delhi High Court · (2026) 07 DEL CK 0719

Arbitration and Conciliation Act, 1996-Section 4, 5, 10, 10(1), 12, 13, 16, 16(2), 16(3), 16(4), 18, 28(1)(a), 28(3), 33, 34, 34(2)(a)(iii), 34(2)(b)(ii), Explanation 1 to Section 34(2)(b)(ii), Explanation 2 to Section 34(2)(b)(ii), 34(2-A), 37, 48, 48(2)(b), 75, 81Limitation Act, 1963-Section 3Contract Act, 1872-Section 23
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High Courts13 Jul 2026Dismissed

Bhagwan Singh Vs Anmol Bhasin

Delhi High Court · (2026) 07 DEL CK 0444

Civil Procedure Code-Section 96, Order XLI Rule 1, XLI Rule 27, 41 Rule 27, XI, XI Rule 1(5)Evidence Act-Section 34Commercial Courts Act, 2015-Section 16
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High Courts13 Jul 2026Allowed

Pawan Kumar Gupta Vs Nuruddin

Delhi High Court · (2026) 07 DEL CK 0445

Code of Civil Procedure, 1908-Section 96, 34Commercial Courts Act, 2015-Section 13(1), 2 (1) (c), 12A
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