High Courts14 Jul 2026

Gulfam @ Imran Vs NCT Delhi

Delhi High Court · (2026) 07 DEL CK 1199

Code of Criminal Procedure, 1973-Section 374, 482, 207, 313(1)(b), 232, 161, 162(1)Protection of Children from Sexual Offences Act, 2012-Section 12, 8, 11, Clause (iv) of Section 11, 42, 29, 30Indian Penal Code, 1872-Section 354D, 354D(1), 506, 506 (Part I)
High Courts14 Jul 2026

Sidharth Jain Vs State Of Delhi

Delhi High Court · (2026) 07 DEL CK 1196

Prevention of Corruption Act, 1988-Section 7, Explanation 1, Explanation 2, Explanation 2(i), 13, 13(1)(d), 13(1)(d)(i) and (ii), 13(2), 20, 20(1)Cr.P.C.-Section 313, 428Indian Penal Code
High Courts14 Jul 2026Partly Allowed

Sudhir @ Lukka Vs State (NCT of Delhi)

Delhi High Court · (2026) 07 DEL CK 1203

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code, 1860-Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012-Section 2(d), 3, 4, 5, 6, 29, 30, Rule 33(8)
High Courts14 Jul 2026

Union Of India Vs Sh. S.S. Aggarwal & Ors.

Delhi High Court · (2026) 07 DEL CK 1247

Land Acquisition Act, 1894-Sections 4, 4(1), 6, 17, 18, 19, 23, 23(1A), 23(2), 28, 51-A, 54Indian Contract Act, 1872-Sections 23, 28, Explanation 2 to Section 25Delhi Lands (Restrictions on Transfer) Act, 1972-Sections 3, 4, 6
High Courts14 Jul 2026

XXX Vs YYY

Delhi High Court · (2026) 07 DEL CK 0744

Civil Procedure Code, 1908-Section 151Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib), 24, 25, 28
High Courts13 Jul 2026

Sandeep Kumar Vs Sh Tarun Arora & Anr.

Delhi High Court · (2026) 07 DEL CK 0803

Code of Civil Procedure (CPC), 1908-Order XLVII Rule 1, Section 114, XIII-A, XII Rule 6, 47 Rule 1, 151Advocates Act, 1961Indian Evidence Act-Section 65-B
High Courts13 Jul 2026Partly Allowed

Shiv Shanker Vyas Vs NTPC Limited & Ors.

Delhi High Court · (2026) 07 DEL CK 0821

Conduct, Discipline and Appeal Rules, 1977-Rules 4(1)(i), 4(1)(iii), 5(2), 5(5), 5(17), 13(2), 14, 16(2), 23, 25, 25(19), 32Indian Penal Code-Section 120-BPrevention of Corruption Act, 1988-Sections 7, 8
High Courts13 Jul 2026

Pradeep Sharma Vs Anil Chandel

Delhi High Court · (2026) 07 DEL CK 1025

Commercial Courts Act, 2015-Section 13, 13(1), 13(1-A), 13(1A)Code of Civil Procedure, 1908-Section 151Arbitration Act-Section 37, 37(1), 34(3)