High Courts07 Jul 2026
Parvinder Kaur & Anr. Vs Sh. Mukesh Kumar Sharma
Delhi High Court · (2026) 07 DEL CK 0981
Code of Civil Procedure, 1908-Section 96, Order XLI, XXVII, XXXVII Rule 3(5), 151, VINI Act-Section 138
COURT ARCHIVE
Delhi High Court judgments, 2026
7,178 judgments · page 96 of 359
High Courts07 Jul 2026
M/s. R.K. Gupta Building Material & Ors. Vs Smt. Madhu Gupta
Delhi High Court · (2026) 07 DEL CK 0982
CPC-Section 96, Order XXXVII, XXXVII Rule 3(4), VII Rule 11Negotiable Instruments Act-Section 138, 20, 87, 139Cr.P.C-Section 251
High Courts07 Jul 2026
Babli & Ors. Vs Union Of India
Delhi High Court · (2026) 07 DEL CK 1064
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989
High Courts07 Jul 2026
Employees State Insurance Corporation & Anr. Vs G P Capt. Jagadish Chandra Sharma (Retd.) & Ors.
Delhi High Court · (2026) 07 DEL CK 1177
Ex-Servicemen(Re-employment in Central Civil Services and Posts Rules, 1979-Rule 5, 2 (c)
High Courts07 Jul 2026
Union Of India & Ors. Vs Shri Mukesh Bhardwaj & Ors.
Delhi High Court · (2026) 07 DEL CK 1181
High Courts07 Jul 2026
Union Of India & Ors. Vs Gian Chand & Ors.
Delhi High Court · (2026) 07 DEL CK 1186
High Courts07 Jul 2026
State Vs Bansi Lal & Ors.
Delhi High Court · (2026) 07 DEL CK 1134
Code of Criminal Procedure, 1973-Section 378, 207, 209, 313(1)(b), 232, 235(1), 161, 386(1)Indian Penal Code, 1860-Section 308, 506, 34
High Courts07 Jul 2026
Ravi Chauhan Vs State N.C.T. Of Delhi
Delhi High Court · (2026) 07 DEL CK 1243
Indian Penal Code, 1860-Section 376, 506, 323Code of Criminal Procedure, 1973-Section 313, 164, 428Juvenile Justice Act, 2015-Section 94
High Courts07 Jul 2026
State Bank Of India Vs Umed Singh
Delhi High Court · (2026) 07 DEL CK 1249
Constitution of India-Article 12, 14 and 16, 226 and 227State Bank of India Act, 1955Industrial Disputes Act, 1947-Section 2(s), 2(oo), 25-B, 25-B(2), 25-F, 25-F(a) and (b), 25B and 25F
High Courts07 Jul 2026
State Vs Phool Chand
Delhi High Court · (2026) 07 DEL CK 1264
Code of Criminal Procedure, 1973-Section 378, 164, 313, 161Protection of Children from Sexual Offences Act, 2012-Section 3(d), 4, 29Indian Penal Code, 1860-Section 376(2)(i), 375
High Courts07 Jul 2026Dismissed
Chief Engineer Employees State Insurance Corporation Vs Enarch Consultants Pvt Ltd
Delhi High Court · (2026) 07 DEL CK 1299
Arbitration and Conciliation Act, 1996-Section 34, 34(3), 31(5), 33
High Courts07 Jul 2026
M/S Seher Vs Commissioner Of Central Excise & CGST, Delhi East & Ors.
Delhi High Court · (2026) 07 DEL CK 0702
Central Excise Act, 1944-Section 35G, 35FF, 35FFinance Act, 1994-Section 83
High Courts07 Jul 2026
Suchitra Ray & Anr. Vs Sumitra Sarkar & Ors.
Delhi High Court · (2026) 07 DEL CK 0635
Code of Civil Procedure, 1908-Section 148, 151
High Courts07 Jul 2026
Sunil Khandelwal Vs Vinod Kumar
Delhi High Court · (2026) 07 DEL CK 0720
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 25B, 25B(4), 27Transfer of Property Act
High Courts07 Jul 2026
Rajesh @ Gutka Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0656
Indian Penal Code, 1860-Section 365, 302, 201, 34Code of Criminal Procedure-Section 313Evidence Act-Section 106
High Courts07 Jul 2026
Babita Dagar Vs State Of Delhi
Delhi High Court · (2026) 07 DEL CK 0657
Indian Penal Code, 1860-Sections 302, 34, 307, 120-BCode of Criminal Procedure, 1973-Sections 82, 83, 313Indian Evidence Act, 1872-Section 32 (1)
High Courts07 Jul 2026
Rajinder @ Jinder Vs State (NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0758
High Courts07 Jul 2026Allowed
Rahul Vaid & Ors. Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0757
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 Jul 2026
Shri Lalu Prasad Yadav Vs Central Bureau Of Investigation
Delhi High Court · (2026) 07 DEL CK 0768
Right to Information Act, 2005