High Courts03 Jul 2026
Nand Kishor Singh Vs Union Of India & Ors.
Delhi High Court · 2026 INSC 305
Constitution of India-Article 226, 12, 14, 21CISF ActCISF Rules, 2001-Rule 32, 34(ii), 36, 37, 54, Schedule-I
COURT ARCHIVE
Delhi High Court judgments, 2026
7,178 judgments · page 101 of 359
High Courts03 Jul 2026
Mohammad Anees & Ors. Vs National Education Society For Tribal Students & Ors.
Delhi High Court · (2026) 07 DEL CK 0781
Constitution of India-Article 14Right to Information Act, 2005University Grants Commission (Open and Distance Learning) Regulations, 2017
High Courts03 Jul 2026
Managing Committee Through Its Chairman, Sardar Patel Public Senior Secondary School & Anr. Vs Lakshman Singh & Ors.
Delhi High Court · (2026) 07 DEL CK 0873
Delhi School Education Act, 1973Central Civil Services (Revised Pay) Rules, 2008CPC-Section 114, Order 47 Rule 1
High Courts03 Jul 2026
Ravi Kumar Vs Geeta Devi & Ors.
Delhi High Court · (2026) 07 DEL CK 0897
Code of Criminal Procedure, 1973-Section 125, 125(1)Indian Evidence Act, 1872-Section 45, 112
High Courts03 Jul 2026
Delhi Development Authority Vs Mala Sahni Seth & Anr.
Delhi High Court · (2026) 07 DEL CK 0978
Contempt of Courts Act, 1971-Section 19
High Courts03 Jul 2026
Court On Its Own Motion Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0977
High Courts03 Jul 2026
Amulya Kapoor Vs Rahul Sarin & Ors.
Delhi High Court · (2026) 07 DEL CK 0985
Code of Civil Procedure, 1908-Section 96, Order XLI, XII Rule 6, 114, XLVII Rule 1Registration Act, 1908-Section 17Bharatiya Sakshya Adhiniyam, 2023-Section 95
High Courts03 Jul 2026
Pawan Kumar Vs Rajender Kumar
Delhi High Court · (2026) 07 DEL CK 0988
Code of Civil Procedure, 1908-Order XLI, Section 96, 151, VII Rule 11, VII Rule 11 (a), 7 Rule 11AMaintenance and Welfare of Parents and Senior Citizen Act, 2007Hindu Succession Act, 1956-Section 14, 8
High Courts03 Jul 2026Allowed
Praveen Gupta Vs Delhi Development Authority
Delhi High Court · (2026) 07 DEL CK 1053
Constitution of India-Article 226, 14Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981-Rule 28
High Courts03 Jul 2026Dismissed
South Delhi Municipal Corporation Vs Virender Kumar & Ors.
Delhi High Court · (2026) 07 DEL CK 1087
Constitution of India-Article 226, 14, 16
High Courts03 Jul 2026
Shashi Vs Delhi Subordinate Service Selection Board & Ors
Delhi High Court · (2026) 07 DEL CK 1099
Constitution of India-Article 226
High Courts03 Jul 2026
Hema Bajaj Vs Rao Mehar Chand Saraswati Vidya Mandir School & Ors.
Delhi High Court · (2026) 07 DEL CK 1101
Delhi School Education Act, 1973-Section 8(4), 8, 9Constitution of India
High Courts03 Jul 2026Partly Allowed
Pawan Kumar Vs State
Delhi High Court · (2026) 07 DEL CK 1208
IPC-Section 392/34, 392, 397, 411Arms Act-Section 27/54/59
High Courts03 Jul 2026
Govt Of Nct Of Delhi Through Chief Secretary & Ors. Vs Ram Autar Singh
Delhi High Court · (2026) 07 DEL CK 1212
High Courts03 Jul 2026Allowed
Gaurav & Ors. Vs State Nct Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0724
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts03 Jul 2026
Sunil Vs C.B.I.
Delhi High Court · (2026) 07 DEL CK 0725
Prevention of Corruption Act, 1988-Section 7Cr.P.C.-Section 311Bharatiya Nagarik Suraksha Sanhita, 2023-Section 348, 528
High Courts03 Jul 2026
Vijay Pandey & Ors. Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 0726
IPC-Sections 302/308/34Cr.P.C-Section 313
High Courts03 Jul 2026Allowed
Bhavyansh Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0728
IPC-Sections 498A, 406, 506Protection of Women from Domestic Violence Act, 2005Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528