High Courts06 Jul 2026Allowed

Pradeep Kumar Mittal Vs District Magistrate, South East, Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0406

Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 16, 4, 23, 5 to 9, 2(b), 2(f), 7, Chapter IIDelhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 3(3)(i), 22(3), 22(3)(1)(i), 22(3)(4), 22, 22(3)(1)Constitution of India-Article 226
High Courts06 Jul 2026Dismissed

Gourave Gupta Vs Laxmi Rohra & Anr.

Delhi High Court · (2026) 07 DEL CK 0491

Code of Civil Procedure, 1908-Section 96(1), Order XLI Rule 1, 9, 7 Rule 11(d), 7 Rule 1Specific Relief Act, 1963-Section 14, 10, 20, 16(c)Limitation Act
High Courts03 Jul 2026Partly Allowed

Satya Narayan @ Sattan Vs The State & Anr.

Delhi High Court · (2026) 07 DEL CK 1309

Indian Penal Code-Section 354, 323, 451, 450Protection of Children from Sexual Offences Act, 2012-Section 8, 6, 7 read with Section 8Cr.P.C.-Section 164, 428
High Courts03 Jul 2026

Dr Sachin Gagajibhai Sheta Vs UOI & Ors.

Delhi High Court · (2026) 07 DEL CK 0777

Constitution of India-Article 14, 16Indian Medical Council Act, 1956-First Schedule, Third Schedule, Part-INational Medical Commission Act, 2019-Section 25, 25(2), 35