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Delhi High Court judgments, 2026

7,153 judgments · page 63 of 358

High Courts31 Jul 2026

Achyut Singh & Ors. Vs Union Of India & Ors.

Delhi High Court · (2026) 07 DEL CK 1116

Sahastra Seema Bal Act, 2007-Section 155Special Service Bureau Assistant Commandant Group 'A' (General Duty) post Recruitment Rules 2003Sahastra Seema Bal Group 'A' Combatised (General Duty) Officers Recruitment Rules 2004
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High Courts31 Jul 2026Dismissed

Shashank Pathak Vs Ashish Maheshwari

Delhi High Court · 2025 INSC 399

Insolvency and Bankruptcy Code, 2016-Section 14, 17, 31, 96Negotiable Instruments Act, 1881-Sections 138 and 141, 138/141, 141(1) and (2), 141(1), 141(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
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