High CourtsSingle Bench(2026) 07 DEL CK 1217

Balraj & Anr. vs Puri Constuctions Pvt Ltd & Ors.

Delhi High Court · Decided on 31 July 2026

HON’BLE JUDGES
Om Prakash Shukla, J
CASE NUMBER
O.M.P.(I) (COMM.) 438/2025, I.A. 26112/2025 & I.A. 26113/2025

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Judgment

3 paragraphs · 53 words
1.

None has appeared on behalf of the petitioner on 09.07.2026 and today as well.

2.

It seems that petitioner has lost interest in pursuing the present petition.

3.

Accordingly, the present petition is dismissed for want of prosecution with liberty to avail such remedies as may be available in accordance with law.