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Delhi High Court judgments, 2026

7,153 judgments · page 45 of 358

High Courts12 Aug 2026

Income Tax Dept. Vs Vikas Chaudhary & Ors.

Delhi High Court · (2026) 08 DEL CK 4476

Income Tax Act, 1961-Section 132(1)Black Money (Undisclosed foreign income and assets) and Imposition of Tax Act, 2015-Sections 50, 51, 52, 53 and 56(3)Prevention of Money Laundering Act, 2002
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High Courts12 Aug 2026Dismissed

Netram Kumar Vs The State Of NCT Of Delhi

Delhi High Court · (2026) 08 DEL CK 4493

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415, 528Indian Penal Code, 1860-Section 354, 354A, 202Code of Criminal Procedure, 1973-Section 161, 164, 313, 294, 428, 357A
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High Courts12 Aug 2026

Tara Chand Vs Sushma

Delhi High Court · (2026) 08 DEL CK 4213

Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 25(B), 14(1)(e)Indian Evidence Act, 1872-Section 116Transfer of Property Act
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High Courts12 Aug 2026Disposed Of

Sanskar Homes Pvt Ltd. Vs Government Of Nct Of Delhi & Anr.

Delhi High Court · 2025 INSC 1059

Constitution of India, 1950-Article 226Indian Stamp Act, 1899-Section 2(6), 2(10), 2(11), 2(14), 3, 27, 29, 31, 33, 33(1), 33(2), 35, 36, 40, 47-A, 48, 48B, 49, 56, 62, 64, Schedule I A, IA, Chapter IVRegistration Act, 1908-Section 17(1)(b), 17(l)(b)
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