High Courts29 Jan 2026Allowed
Ankit Jaiswal Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2402
BNS-Section 137(2)/64(2)POCSO Act-Section 6BNSS-Section 183
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 334 of 367
High Courts29 Jan 2026Allowed
Inderjeet Vs State Govt Of Nct Of Delhi
Delhi High Court · (2026) 01 DEL CK 2412
IPC-Section 363, 366, 376POCSO Act-Section 6, 21
High Courts29 Jan 2026Dismissed
Bhoop Singh Vs State C.B.I.
Delhi High Court · (2026) 01 DEL CK 2562
Code of Criminal Procedure, 1973-Section 374(2), 313, 232, 394(2), 161Prevention of Corruption Act, 1988-Section 7, 13(2) read with Section 13(1)(d), 20IPC-Section 323, 325, 34
High Courts29 Jan 2026
Neelam Bhatia & Ors. Vs Ritu Bhatia & Ors.
Delhi High Court · (2026) 01 DEL CK 2567
Code of Civil Procedure, 1908-Order VII Rule 11(a), (d), 7 Rule 11(a)Transfer of Property Act, 1882-Section 54, 55, 53-APowers of Attorney Act, 1882-Section 1-A, 2
High Courts29 Jan 2026Partly Allowed
Renu Mathur & Ors Vs Ramesh Chander Gupta
Delhi High Court · (2026) 01 DEL CK 2573
Civil Procedure Code, 1908-Section 96, Order XLI Rule 1
High Courts29 Jan 2026Disposed Of
Sameer Dnyandev Wankhede Vs Red Chillies Entertainments Pvt. Ltd. & Ors.
Delhi High Court · 2026 INSC 1
Narcotic Drugs and Psychotropic Substances Act, 1985Civil Procedure Code, 1908-Section 19, Order XXXIX Rule 1 and 2, VII Rule 10, VII Rule 11, VII Rule 10A, VII Rule 11(a), VII Rule 11(d), XBharatiya Sakshya Sanhita, 2023-Section 119
High Courts29 Jan 2026Dismissed
Iffco Tokio General Insurance Co Ltd Vs Naresh Chander & Ors.
Delhi High Court · (2026) 01 DEL CK 2110
Motor Vehicles Act, 1988-Section 173, 165, Chapter XIIIndian Penal Code 1806-Sections 279/337/304-AMinimum Wages Act
High Courts29 Jan 2026Dismissed
Tata Aig General Insurance Company Vs Mukesh Kumar & Ors.
Delhi High Court · 2024 INSC 963
The Motor Vehicle Act, 1988-Section 173, 166, 140, 163-A, Second Schedule
High Courts29 Jan 2026Disposed Of
Bharti Axa General Insurance Co Ltd. Vs Rajender @ Bunty
Delhi High Court · (2026) 01 DEL CK 2116
Motor Vehicle Act, 1988-Section 173Code of Civil Procedure, 1908-Order XLI Rule 22Indian Penal Code, 1860-Sections 279/337/338/304A, 279/304A
High Courts29 Jan 2026Partly Allowed
New India Assurance Company Ltd Vs Kamala & Ors.
Delhi High Court · (2026) 01 DEL CK 2118
Indian Penal Code, 1860-Sections 279/337/304AMotor Vehicle Act 1988-Section 168Minimum Wages Act
High Courts29 Jan 2026Dismissed
United India Insurace Co Ltd Vs Dhiraj Trahan
Delhi High Court · (2026) 01 DEL CK 2119
Motor Vehicles Act, 1988-Section 173, 149, 163A, 147, 163(A), 146, 166Insurance Act, 1938Insurance Regulatory Development Authority Act, 1999
High Courts29 Jan 2026Dismissed
Shyam Rastogi Trading As Shyam Hosiery Industries & Anr. Vs Hugo Boss Trade Mark Management Gmbh And Co Kg & Anr.
Delhi High Court · (2026) 01 DEL CK 2126
Constitution of India, 1950-Article 227Code of Civil Procedure, 1908-Section 151, Order XI Rule 1(10), XIII Rule 1, XXXIX Rule 4, XXXIX Rules 1 & 2, XI Rule 1(5), XIII Rule 2, XI, VIII Rule 1A(3), Rule 1 of Order XI, XI Rule 1(3)Commercial Courts Act, 2015-SubRule (5) of Rule 1 of Order XI
High Courts29 Jan 2026Disposed Of
Omaxe New Chandigarh Developers Private Limited Vs Atharva Hotel Superfluities India Pvt. Ltd.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 9, 11, sub-section (6A), 8, 62(3), 76, 77, 12DIAC (Administrative Cost and Arbitrators’ Fees) Rules, 2018
High Courts29 Jan 2026Allowed
Amit Aggarwal Vs Directorate Of Enforcement
Delhi High Court · (2026) 01 DEL CK 1482
Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471Prevention of Money Laundering Act, 2002- Section 2(1)(u), 3, 4, 24, 45, 50
High Courts29 Jan 2026Dismissed
Renu Mathur & Ors Vs Ramesh Chander Gupta
Delhi High Court · (2026) 01 DEL CK 1481
Civil Procedure Code, 1908- Section 96, Order 41 Rule 1
High Courts28 Jan 2026Disposed Of
The Oriental Insurance Co Ltd Vs Haazari Singh Rawat & Ors
Delhi High Court · (2026) 01 DEL CK 2211
Motor Vehicles Act, 1988-Section 166, 128, 194-CAmendment Act 32 of 2019
High Courts28 Jan 2026Dismissed
Jamia Millia Islamia Vs Roshan Ara & Ors.
Delhi High Court · (2026) 01 DEL CK 2220
University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the maintenance of Standards in Higher Education) Regulations, 2010-Clause 4.5Right to Information Act, 2005Rights of Persons with Disabilities Act, 2016-Section 34
High Courts28 Jan 2026Partly Allowed
UOI & Ors. Vs Kanhaiya Singh & Anr.
Delhi High Court · (2026) 01 DEL CK 2295
Constitution of India-Article 14, 309Central Civil Services (Revised Pay) Rules, 1997Recruitment Rules
High Courts28 Jan 2026Allowed
Sh. Raj Kumar Vs Union Of India
Delhi High Court · (2026) 01 DEL CK 2351
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Railway Claims Tribunal Act, 1987-Section 23
High Courts28 Jan 2026Dismissed
Regional Provident Fund Commissioner Gurgaon Vs Artemis Medicare Services Ltd
Delhi High Court · (2026) 01 DEL CK 2357
Employees’ Provident Funds and Miscellaneous Provisions Act, 1952-Section 7AFinance Act, 2017Income Tax Act, 1961