High Courts30 Jan 2026Disposed Of
Kaushal Kumar Yadav & Anr. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2026
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 110/351(2)/3(5)IPC-Sections 308/506BNSS-Section 528
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 333 of 367
High Courts30 Jan 2026Disposed Of
Love Verma & Ors. Vs State Govt. Of NCT Of Delhi And Anr.
Delhi High Court · (2026) 01 DEL CK 2027
IPC-Sections 498A/406/34BNSS-Section 528
High Courts30 Jan 2026Dismissed
Mrs. Ajit Inder Singh Vs Mr. Simranjit Singh Grewal & Ors.
Delhi High Court · (2026) 01 DEL CK 2090
Hindu Succession Act, 1956-Section 14, 14(2), 14(1)Code of Civil Procedure-Order VII Rule 11, VII Rule 11(d)Limitation Act, 1963-Article 58
High Courts30 Jan 2026Disposed Of
Sh Balvinder Singh & Ors Vs Sh Nasurula & Ors
Delhi High Court · (2026) 01 DEL CK 2105
High Courts30 Jan 2026Disposed Of
Sapna & Ors. Vs Mangal & Ors.
Delhi High Court · (2026) 01 DEL CK 2107
IPC-Sections 279/304Delhi Shops & Establishments Act, 1954
High Courts30 Jan 2026Dismissed
Jagdish Singh Chauhan Vs Lt. Governor Of Delhi & Ors.
Delhi High Court · (2026) 01 DEL CK 2111
Constitution of India, 1950-Article 226Arbitration and Conciliation Act, 1996
High Courts30 Jan 2026Dismissed
Union Of India & Ors. Vs Jwo Brijesh Singh Panwar (Retd)
Delhi High Court · (2026) 01 DEL CK 2153
Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts30 Jan 2026Disposed Of
State Bank Of India Vs V .C Jain
Delhi High Court · (2026) 01 DEL CK 1487
Constitution of India, 1950-Article 226Prevention of Corruption Act, 1988- 7, 13(1)(d), 13(2)Banking Regulations Act, 1949- Section 10(1)(b)(i), 10(1)(b)(ii)
High Courts30 Jan 2026Disposed Of
Manjeet Vs Indian Olympic Association (Ioa) And Ors
Delhi High Court · (2026) 01 DEL CK 1486
Constitution of India, 1950-Article 14, 21, 226
High Courts30 Jan 2026Allowed
IFFCO Tokio General Insurance Company Ltd. Vs Unison Hotels Pvt. Ltd
Delhi High Court · (2026) 01 DEL CK 1485
Arbitration and Conciliation Act, 1996- Section 14(2), 23(4), 29A, 34 34(2A), 34(2)(b)(ii)Commercial Court Act, 2015- Section 12A
High Courts29 Jan 2026Disposed Of
Mr Raj Kumar Gupta Sole Proprietor Of M/s Kanwarji Raj Kumar Vs Delhi Pollution Control Committee & Anr.
Delhi High Court · (2026) 01 DEL CK 2256
The Water (Prevention and Control of Pollution) Act, 1974-Section 24, 25, 26, 43, 44, 21, 24(1)(a), 24(1)(b)The Water (Prevention and Control of Pollution) Amendment Act, 2024Code of Criminal Procedure, 1973-Section 313, 281, 397
High Courts29 Jan 2026Dismissed
Ms. Manila Kundara Vs Sh. Ajay Goyal
Delhi High Court · (2026) 01 DEL CK 2260
Negotiable Instruments Act, 1881-Section 138, 139, 141, 118(a)Cr.P.C.-Section 397
High Courts29 Jan 2026Dismissed
GBL Chemicals Limited & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · 2025 INSC 223
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 118(a), 139
High Courts29 Jan 2026Disposed Of
Vijay Gupta Vs State (NCT of Delhi)
Delhi High Court · 2025 INSC 162
Bharatiya Nyaya Sanhita, 2023-Section 65(2)Protection of Children from Sexual Offences Act, 2012-Sections 6, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts29 Jan 2026Disposed Of
Ravi Kumar Vs State
Delhi High Court · (2026) 01 DEL CK 2263
Indian Penal Code, 1860-Sections 363, 366, 376, 506 (including the proviso to Section 376)Cr.P.C.-Sections 164, 313Criminal Law (Amendment) Act, 1983
High Courts29 Jan 2026Allowed
Romesh Sharma Vs The State
Delhi High Court · 2009 INSC 1421
Code of Criminal Procedure, 1973-Section 397, 401, 161Indian Penal Code-Section 120A, 120B, 302Constitution of India-Article 14, 21, 20(3)
High Courts29 Jan 2026Dismissed
State Of NCT Of Delhi Vs Bhagat & Ors.
Delhi High Court · (2026) 01 DEL CK 2278
Code of Criminal Procedure, 193-Section 378(1)Indian Penal Code, 1860-Sections 328, 392, 397, 411, 34, 365, 332, 353, 307, 394Arms Act, 1959-Sections 25, 27, 54, 59, 39
High Courts29 Jan 2026Disposed Of
Oriental Insurance Co Ltd Vs Smt Princy Misra & Ors
Delhi High Court · (2026) 01 DEL CK 2311
Indian Penal Code, 1860-Sections 279, 304ACode of Criminal Procedure, 1973-Section 173
High Courts29 Jan 2026Allowed
Priyanka Sharma & Ors Vs Union Of India
Delhi High Court · (2026) 01 DEL CK 2350
Limitation Act, 1963-Section 5The Code of Civil Procedure, 1908-Section 151Railway Claims Tribunal Act, 1987-Section 23
High Courts29 Jan 2026Allowed
Mohd Affan Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2373
BNS-Section 303(2)