High Courts28 Jan 2026Dismissed

Zimalaya Drugs Pvt Ltd Vs Dabur India Limited

Delhi High Court · (2026) 01 DEL CK 1484

Constitution of India, 1950-Article 227Civil Procedure Code, 1908- Section 151, Order 6 Rule 15A, Order 8 Rule 1A(3), Order 11 Rule 1(3), Order 11 Rule 1(7), Order 11 Rule 1(9), Order 11 Rule 1(10)
High Courts28 Jan 2026Dismissed

Baldev Singh Vs C.B.I.

Delhi High Court · (2026) 01 DEL CK 1474

Code of Criminal Procedure, 1973- Section 107, 151, 157, 161, 162, 162(1), 207, 232, 313, 374(2)Indian Penal Code, 1860- Section 34, 308, 324, 323, 384, 506,Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(2)
High Courts27 Jan 2026Allowed

Om Prakash Vs UOI & Ors.

Delhi High Court · (2026) 01 DEL CK 2554

Constitution of India-Article 226, 227Border Security Force Rules, 1969-Rule 43, 44, 45, 45(2), 48, 51, 59, 149Border Security Force Act, 1968-Section 46, 48, 65, 117