High Courts07 Feb 2026
Reckitt Benckiser (India) Limited Vs Union Of India
Delhi High Court · (2026) 02 DEL CK 2796
Constitution of India-Article 226Legal Metrology (Packaged Commodities) Rules, 2011-Rule 6 (8)Drugs and Cosmetics Act, 1940
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 318 of 367
High Courts07 Feb 2026
Dalmia Cement (Bharat) Limited Vs M/s Ess Ess Technofabs Private Limited
Delhi High Court · (2026) 02 DEL CK 2690
Arbitration and Conciliation Act, 1996-Section 7, 11, 16, 21, 65 to 81Micro, Small and Medium Enterprise Development Act, 2006-Sections 15 to 23, 16, 17, 18, 24Punjab MSEFC Rules, 2021
High Courts07 Feb 2026
Aman Pratap Singh Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · 2025 INSC 289
Constitution of India-Article 226/227, 14, 21, 311(2)Delhi Higher Judicial Service Rules, 1970-Rule 14Delhi High Court Rules for Video Conferencing for Courts 2021-Rule 3(vi)
High Courts07 Feb 2026
Dr. Bahubali N. Shetti Vs All India Institute Of Medical Sciences & Anr.
Delhi High Court · (2026) 02 DEL CK 2896
Income Tax Act, 1961-Section 10(16)Right to Information Act, 2005Constitution of India-Article 226
High Courts07 Feb 2026
Smt. Sarita Batra Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2026) 02 DEL CK 2247
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3 (1) (r) & (s), 3 (2)(va)
High Courts07 Feb 2026
Sanjeev Kumar Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2038
Negotiable Instrument Act, 1881-Section 138, 142(b)
High Courts07 Feb 2026
Rajesh & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2034
Protection of Children from Sexual Offences (POCSO) Act, 2012-Section 10, 33(5)BNSS-Section 348Cr.P.C.-Section 311
High Courts07 Feb 2026
Sunil Kumar Singh Vs State & Anr.
Delhi High Court · (2026) 02 DEL CK 2066
Negotiable Instruments Act-Section 138CrPC-Section 251, 313
High Courts07 Feb 2026
Operation Mercy India Foundation & Ors. Vs Meta Platforms Inc & Ors.
Delhi High Court · (2026) 02 DEL CK 1979
Code of Civil Procedure, 1908-Order VII Rule 10, VII Rule 11, Section 19Companies Act, 1956-Section 25FEMA
High Courts07 Feb 2026Dismissed
Sunil Kumar Singh Vs State And Another
Delhi High Court · (2026) 02 DEL CK 1639
Code of Criminal Procedure, 1973- Section 251, 313Negotiable Instruments Act, 1881- Section 138
High Courts07 Feb 2026Disposed Of
Dalmia Cement (Bharat) Limited Vs M/S Ess Ess Technofabs Private Limited
Delhi High Court · (2026) 02 DEL CK 1638
Arbitration and Conciliation Act, 1996- Section 7, 7(1), 11, 16, 21, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81Micro, Small and Medium Enterprise Development Act, 2006- Section 15, 16, 17, 18, 18(1), 18(3), 18(4), 19, 20, 21, 22, 23, 24
High Courts07 Feb 2026Dismissed
Operation Mercy India Foundation And Ors. Vs Facebook Inc, And Ors
Delhi High Court · (2026) 02 DEL CK 1637
Code of Civil Procedure, 1908- Section 19, Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11Companies Act, 1956- Section 25
High Courts07 Feb 2026Dismissed
Rohit Lamba & Anr Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 02 DEL CK 1631
Indian Penal Code, 1860- Section 34, 406, 494, 498ADowry Prohibition Act, 1961- Section 3, 4Hindu Marriage Act, 1955- Section 13B(1)
High Courts07 Feb 2026Dismissed
Aman Pratap Singh Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 1630
Constitution of India, 1950-Article 14, 21, 226, 227, 311(2)Delhi Higher Judicial Service Rules, 1970- Rule 3(vi), 14
High Courts07 Feb 2026Dismissed
Dr. Bahubali N. Shetti Vs All India Institute Of Medical Sciences And Anr
Delhi High Court · (2026) 02 DEL CK 1629
Constitution of India, 1950-Article 226Income Tax Act, 1961- Section 10(16)
High Courts06 Feb 2026
Raj Kumar Rastogi Vs Delhi Press Ltd. & Ors.
Delhi High Court · (2026) 02 DEL CK 2580
Industrial Disputes Act, 1947-Section 2(s), 25F, G and HApprentices Act, 1961-Section 18, 4, 2(k), 2Industrial Employment (Standing Orders) Act, 1946
High Courts06 Feb 2026
M/S Dynamic Projects Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 2583
Arbitration and Conciliation Act, 1996-Section 11(6), 11(6-A), 7, 8, 11, 16, 12(2)Limitation Act-Article 55
High Courts06 Feb 2026
Manoranjan Singh Bhogal & Ors. Vs State
Delhi High Court · (2026) 02 DEL CK 2592
Indian Succession Act, 1925-Section 276, 280, 63Indian Evidence Act, 1872-Section 68Dowry Prohibition Act, 1961-Section 3
High Courts06 Feb 2026
Haryana Vidyut Prasaran Nigam Ltd Vs National Contracting Company Limited Saudi Arabia
Delhi High Court · (2026) 02 DEL CK 2594
Arbitration and Conciliation Act, 1996-Section 34, 21, 34(3), 23(4), 29AIndian Companies Act, 1956Commercial Courts Act, 2015-Section 12A
High Courts06 Feb 2026
Alok Kumar Dubey Vs State
Delhi High Court · (2026) 02 DEL CK 2416
IPC-Section 375, 376, 120B, 328, 384, 506, 34POCSO Act-Section 6Cr.P.C.-Section 164, 313, 428