High Courts09 Feb 2026
Nexxbase Marketing Private Limited Vs Khy Electronics India Private Limited
Delhi High Court · (2026) 02 DEL CK 2183
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 12(2), Fourth Schedule
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 316 of 367
High Courts09 Feb 2026
Chopra Land Developers Pvt. Ltd. & Anr. Vs Late Jatinder Nath & Ors.
Delhi High Court · (2026) 02 DEL CK 2167
Arbitration and Conciliation Act, 1996-Section 14, 17, 21, 28(1), 28(3), 31(3), 34, 37, 43(1), 43(2), 43(4)1940 A&C Act-Section 14, 17Civil Procedure Code, 1908-Section 96
High Courts09 Feb 2026Dismissed
M/S Bhagwan Corporation Vs Commissioner Of Customs ICD Patparganj & Anr.
Delhi High Court · (2026) 02 DEL CK 2204
Constitution of India-Article 14, 226Customs Act, 1962-Section 11, 11(1), 46, 49, 111, 111(d), 111(m), 112(a), 112(a)(i), 112(i), 122A, 125, 125(1), 128, 153(3)Foreign Trade (Development and Regulation) Act, 1992-Section 3, 3(2), 3(3), 6(3)
High Courts09 Feb 2026
Birma Nand Sharma Vs State Of Delhi & Anr
Delhi High Court · (2026) 02 DEL CK 2231
Companies Act, 1956-Section 630Delhi Electricity Reforms Act, 2000Delhi Electricity Reforms (Transfer Scheme) Rules, 2001
High Courts09 Feb 2026
Vipin Sharma Vs State Of NCT Of Delhi & Anr
Delhi High Court · (2026) 02 DEL CK 2232
Companies Act, 1956-Section 630Delhi Electricity Reforms Act, 2000Delhi Electricity Reforms (Transfer Scheme) Rules, 2001
High Courts09 Feb 2026Allowed
Sohail Saifi & Ors. Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2026) 02 DEL CK 2237
BNS-Sections 75, 85, 316(2), 351(2), 3(5)IPC-Sections 354A, 498A, 406, 506, 34BNSS-Section 528
High Courts09 Feb 2026
Shabab Alam Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2239
IPC-Section 376, 354, 354-A, 323BNSS-Section 528
High Courts09 Feb 2026Allowed
Girish Sagar & Ors. Vs State (Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2243
IPC-Section 498-A, 406, 34Protection of Women from Domestic Violence Act (PWDV Act)BNSS-Section 528
High Courts09 Feb 2026Allowed
Sameer Khan & Anr. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 02 DEL CK 2244
IPC-Sections 498-A, 406, 34BNSS-Section 528
High Courts09 Feb 2026Allowed
Aniket Choudhary & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2245
IPC-Sections 323, 325, 341, 506, 34BNSS-Section 528
High Courts09 Feb 2026Allowed
Manhar Sabharwal Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2246
IPC-Sections 323, 341, 506, 34, 467, 471, 354BNSS-Section 528
High Courts09 Feb 2026
Devender Vs Raman Sharma & Ors.
Delhi High Court · (2026) 02 DEL CK 2053
Indian Penal Code 1860-Sections 279/338/427
High Courts09 Feb 2026
Sunita & Anr. Vs New India Assurance Co Ltd & Anr.
Delhi High Court · (2026) 02 DEL CK 2050
Indian Penal Code 1860-Sections 279/338/304AMotor Vehicles Act, 1988-Sections 166, 140
High Courts09 Feb 2026
Govind Singh Mauni Vs Tej Bhan & Ors.
Delhi High Court · (2026) 02 DEL CK 2012
Motor Vehicles Act, 1988-Section 173, 168Indian Penal Code 1860-Sections 279, 338
High Courts09 Feb 2026
National Insurance Co Ltd Vs Dinesh Singh Khinchi & Ors
Delhi High Court · (2026) 02 DEL CK 2083
Motor Vehicles Act-Section 168
High Courts09 Feb 2026
Manish Kumar Vs Raman Sharma & Ors.
Delhi High Court · (2026) 02 DEL CK 2120
Indian Penal Code 1860-Sections 279/338/427
High Courts09 Feb 2026
Satya Paul Vs Alka Industrial Corporation & Anr.
Delhi High Court · (2026) 02 DEL CK 1954
Trade Marks Act, 1999-Sections 20, 21, 23, 32, 47, 57, 125Copyright Act, 1957
High Courts09 Feb 2026
Ompal Yadav Vs Farhan Empexo Export And Import Co.
Delhi High Court · (2026) 02 DEL CK 1976
Code of Criminal Procedure, 1973-Section 401, 397, 482, 313, 374(3)N.I. Act-Section 138, 118(a), 139
High Courts09 Feb 2026
Shikhar Microfinance Pvt. Ltd. & Ors. Vs Delhi Financial Corporation & Ors.
Delhi High Court · (2026) 02 DEL CK 1975
State Financial Corporation Act, 1951-Section 32G
High Courts09 Feb 2026
Punjab National Bank Circle Officer New Delhi & Ors. Vs Lopamudra Chatterji
Delhi High Court · (2026) 02 DEL CK 1970
Right to Information Act, 2005-Section 19, 20(1)Negotiable Instruments Act, 1881