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Delhi High Court judgments, 2026

7,339 judgments · page 317 of 367

High Courts09 Feb 2026

Somwati & Anr. Vs Suresh Jain

Delhi High Court · (2026) 02 DEL CK 2003

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138, 141Insolvency and Bankruptcy Code, 2016-Section 14, 31, 94, 95, 95(1), 96, 96(1)(a), 96(1)(b)(i), 96(b)(i) and (ii), 97 to 119, 99, 100, 101, 238
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High Courts09 Feb 2026Disposed Of

Aarti Sharma Vs State

Delhi High Court · (2026) 02 DEL CK 1681

Code of Criminal Procedure, 1973- Section 195Indian Penal Code, 1860- Section 186, 298, 332, 353
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High Courts09 Feb 2026Dismissed

Rajat & Ors. Vs State Nct Of Delhi And Anr

Delhi High Court · (2026) 02 DEL CK 1659

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 164, 482Indian Penal Code, 1860- Section 34, 323, 341, 376, 377, 406, 498A, 506
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High Courts07 Feb 2026

Omvir Singh Vs Union Of India

Delhi High Court · (2026) 02 DEL CK 2415

Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Sections 123(c), 124-A, 123(c)(2)Railway Accidents and Untoward Incidents (Compensation) Rules, 1990-Part III, Entry 24 of the Schedule
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