High Courts09 Mar 2026
Vijay Bhel & Ors. Vs Suresh Chand Gupta
Delhi High Court · (2026) 03 DEL CK 1867
Constitution of India-Article 227Code of Civil Procedure, 1908-Order IX Rule 7
COURT ARCHIVE
Delhi High Court judgments, 2026
7,336 judgments · page 271 of 367
High Courts09 Mar 2026
Crocodile International Pte. Ltd. Vs La Chemise Lacoste & Anr.
Delhi High Court · 2023 INSC 1030
Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, 20(c), XLI Rule 31, 35(3)(a), 35(2), 35, 35-A and 35-BCommercial Courts Act, 2015-Section 13, 35(3)(a), 35(2)Delhi High Court Act, 1966-Section 10
High Courts09 Mar 2026
Narendra Singh Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 1912
The Border Security Force (Engineering/Electrical) Group B Recruitment Rules, 2012Constitution of India-Article 309
High Courts09 Mar 2026
M/s JSW Ispat Steel Limited (Now Known As JSW Steel Limited) Vs M/s Gas Authority Of India Limited
Delhi High Court · 2026 INSC 34
Arbitration and Conciliation Act, 1996-Part I, Section 30, 31(3), 31(7), 34, 34(2), 34(2A), 34(3), 37, 37(1)(c)Commercial Courts Act-Section 13Specific Relief Act, 1963-Section 12(2), 12(3)
High Courts09 Mar 2026Allowed
Sh Amit Kumar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1942
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts09 Mar 2026Allowed
Satbir Negi Alias Satveer Singh & Ors. Vs The Sate Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1943
IPC-Sections 498A, 406, 323, 506, 34BNSS-Section 528
High Courts09 Mar 2026
Chiranjeev & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1944
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts09 Mar 2026Allowed
Dheeraj Bakshi & Anr. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1945
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts09 Mar 2026Allowed
Sh Nikky Chaudhary Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 03 DEL CK 1946
Indian Electricity Act, 2003-Section 135Cr.P.C.-Section 41A
High Courts09 Mar 2026
Preeti Gupta Vs Madan Mohan Pahwa
Delhi High Court · (2026) 03 DEL CK 1951
Delhi Rent Control Act, 1958-Section 25B(8), 14(1), 14(1)(e), 14(6)Indian Contract Act-Section 202CPC-Order 1 Rule 10
High Courts09 Mar 2026
Delhi Jal Board Vs Ms Mohini Electricals Ltd
Delhi High Court · (2026) 03 DEL CK 1953
Arbitration and Conciliation Act, 1996-Section 37, 34CPC-Order XLVII
High Courts09 Mar 2026
Preeti Gupta Vs M/S Bikram Traders
Delhi High Court · (2026) 03 DEL CK 1959
Delhi Rent Control Act, 1958-Section 14(1), 14(1)(e), 14(6), 25B(8)
High Courts09 Mar 2026
Anil Kumar Wadhwa Vs M/s M2M Buildtech Pvt Ltd & Ors.
Delhi High Court · (2026) 03 DEL CK 1738
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 11(6-A), 8, 37, 16, 12(2), 9, 17, Fourth Schedule
High Courts09 Mar 2026
Cars24 Services Private Ltd Vs Dreams Car
Delhi High Court · (2026) 03 DEL CK 1739
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17Contempt of Courts Act, 1971-Sections 11 & 12
High Courts09 Mar 2026
Hero Fincorp Limited Vs Best Hawk Infosystems Private Ltd & Ors.
Delhi High Court · (2026) 03 DEL CK 1742
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 11(6), 11(6-A), 8, 37, 16, 12(2), 17, Fourth ScheduleStamp Act, 1899
High Courts09 Mar 2026
Radhey Lal Gupta & Ors. Vs Galaxy Healthcare & Ors.
Delhi High Court · (2026) 03 DEL CK 1753
Arbitration and Conciliation Act, 1996-Section 9, 17Code of Civil Procedure, 1908-Section 151
High Courts09 Mar 2026
United India Insurance Co Ltd Vs Shakil Ahmed & Ors
Delhi High Court · (2026) 03 DEL CK 1757
General Clauses Act, 1897
High Courts09 Mar 2026
United India Insurance Co Ltd Vs Rajesh Jain & Ors
Delhi High Court · (2026) 03 DEL CK 1762
Motor Vehicles Act, 1988-Section 168, 166, 158Code of Civil Procedure, 1908-Order XLI Rule 33
High Courts09 Mar 2026
Subham Saxena Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1773
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439, 437(6)Indian Penal Code, 1860-Sections 408, 476, 468, 471, 120-B, 467