High Courts09 Mar 2026
Archana Chopra Vs Anuj Guglani & Ors.
Delhi High Court · (2026) 03 DEL CK 1775
Delhi High Court Act, 1966-Section 10(1)Civil Procedure Code, 1908-Order VI Rule 4, VII Rule 11, VII Rule 11(a) & (d), XXXIX Rule 1 & 2
COURT ARCHIVE
Delhi High Court judgments, 2026
7,336 judgments · page 272 of 367
High Courts09 Mar 2026Allowed
Smt. Saira Banu Khan & Ors. Vs Mohammad Saleem & Ors.
Delhi High Court · 2025 INSC 1187
Code of Civil Procedure, 1908-Order XV-A, XXXIX Rule 10, Section 122, 151Delhi Land (Restriction on Transfer) Act, 1972-Section 4Land Acquisition Act, 1894-Section 48
High Courts09 Mar 2026Dismissed
Novo Nordisk A/S Vs Dr Reddys Laboratories Limited & Anr
Delhi High Court · (2026) 03 DEL CK 0438
Code of Civil Procedure, 1908- Order 39Patents Act, 1970- Section 13, 13(1)(b), 13(2), 47, 48, 64, 64(1)(a), 64(1)(e), 64(1)(f), 107(1)
High Courts09 Mar 2026Dismissed
M/s JSW Ispat Steel Limited (Now Known As Jsw Steel Limited) Vs M/s Gas Authority Of India Limited
Delhi High Court · (2026) 03 DEL CK 0452
Arbitration and Conciliation Act, 1996- Section 30, 31(1), 31(3), 34, 34(2), 34(2A), 37, 37(1)(c)Commercial Courts Act, 2015- Section 13Specific Relief Act, 1963- Section 12(2), 12(3)
High Courts09 Mar 2026Allowed
Suhail Vs State Of Nct Delhi
Delhi High Court · (2026) 03 DEL CK 0451
Indian Penal Code, 1860- Section 34, 302, 392, 397Arms Act, 1959- Section 25, 27
High Courts09 Mar 2026Allowed
Mohan Lal Choudhary Vs State Through Sho Special Cell
Delhi High Court · (2026) 03 DEL CK 0450
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 18, 27, 29, 41, 42
High Courts09 Mar 2026Allowed
Shatan Bishnoi @ Santosh Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0449
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 18, 24, 29
High Courts09 Mar 2026Allowed
Parmanad @ Parveen Vs State Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0448
Bharatiya Nyaya Sanhita, 2023- Section 209Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20(B)(ii)(C), 29, 37
High Courts09 Mar 2026Disposed Of
Vijay Bhel & Ors. Vs Suresh Chand Gupta
Delhi High Court · (2026) 03 DEL CK 0447
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 9 Rule 7
High Courts09 Mar 2026Allowed
Ghunna Ram Vs Union Of India And Ors
Delhi High Court · (2026) 03 DEL CK 0440
Central Civil Services and Posts) Rules, 1979- Rule 5(c), 5(c)(i)
High Courts09 Mar 2026Dismissed
Narendra Singh Vs Union Of India & Ors
Delhi High Court · (2026) 03 DEL CK 0439
Constitution of India, 1950- Article 309
High Courts03 Mar 2026
New India Assurance Co. Ltd. Vs Saleem Khan Mewati & Ors.
Delhi High Court · (2026) 03 DEL CK 1807
Indian Penal Code, 1860-Section 279, 338
High Courts03 Mar 2026
Rajveer Singh Vs The State Govt Of NCT Delhi
Delhi High Court · (2026) 03 DEL CK 1915
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 180Bharatiya Nyaya Sanhita, 2023-Sections 109(1), 115(2), 3(5), 109, 110, 115, 117Indian Penal Code, 1860-Sections 307, 308, 323, 325, 34
High Courts03 Mar 2026
Chhote Singh Vs The State NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 1920
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320Bharatiya Nyaya Sanhita, 2023-Section 79, 109, 110, 3(5)
High Courts03 Mar 2026Disposed Of
Rajveer Singh Vs State Govt Of Nct Delhi
Delhi High Court · (2026) 03 DEL CK 0437
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109(1), 110, 115, 115(2), 117Indian Penal Code, 1860- Section 34, 307, 308, 323, 325
High Courts03 Mar 2026Disposed Of
Chhote Singh Vs State Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0436
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 79, 109, 110
High Courts03 Mar 2026Disposed Of
Vineet Sorout Vs State Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0435
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 183Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 376, 376(2)(n), 506
High Courts03 Mar 2026Disposed Of
New India Assurance Co. Ltd. Vs Saleem Khan Mewati & Ors
Delhi High Court · (2026) 03 DEL CK 0434
Indian Penal Code, 1860- Section 279, 338
High Courts03 Mar 2026Disposed Of
Antonnette Promilla Fernanadez Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 03 DEL CK 0433
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482Indian Penal Code, 1860- Section 307, 308
High Courts02 Mar 2026Dismissed
Jolly Batoo Vs Government Of Nct Of Delhi And Others
Delhi High Court · (2026) 03 DEL CK 0432
Delhi School Education Rules, 1973- Rule 109, 109(ii), 109(iii),