High Courts10 Mar 2026
Naresh Yadav Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 1743
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments, 2026
7,336 judgments · page 269 of 367
High Courts10 Mar 2026
Govind Bahadur Thapa @ Ravi Sharma Vs State
Delhi High Court · (2026) 03 DEL CK 1745
Code of Criminal Procedure-Section 401, 227, 228, 91, 437-A, 161Narcotic Drugs and Psychotropic Substances Act, 1985-Section 29/21, 29, 21, 20(c), 25/29
High Courts10 Mar 2026Allowed
Radha Raman Sharma Vs State & Anr.
Delhi High Court · (2026) 03 DEL CK 1746
Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 420, 34
High Courts10 Mar 2026
Govt. Of NCT Of Delhi & Anr. Vs Dr. Yoginder Gupta & Anr.
Delhi High Court · (2026) 03 DEL CK 1747
Constitution of India-Article 239AA, 14 and 16Delhi Health Services (Allopathy) Rules, 2009-Rule 2(h), 5, 5(1), 5(2), 6, 6(1), 6(2), 9, 9(1), 9(4), 14(2)(b), 14(2)(c), 14(c), 16Central Health Service Rules, 1996
High Courts10 Mar 2026
The Oriental Insurance Co Ltd Vs Raj Kumar & Ors
Delhi High Court · 2025 INSC 293
Motor Vehicles Act
High Courts10 Mar 2026
Reliance General Insurance Company Ltd Vs Anil Srivatava & Ors.
Delhi High Court · (2026) 03 DEL CK 1750
Rules of the Road Regulations, 1989-Regulation 23Motor Vehicles Act
High Courts10 Mar 2026
Ravinder Kumar Vs Deepak Dahiya & Ors.
Delhi High Court · (2026) 03 DEL CK 1751
Motor Vehicles Act, 1988-Section 173
High Courts10 Mar 2026
Cholamandalam Ms General Insurance Co.Ltd Vs Palak Sharma & Ors.
Delhi High Court · (2026) 03 DEL CK 1752
Indian Penal Code, 1860-Sections 279, 337
High Courts10 Mar 2026
Oriental Insurance Co. Ltd Vs Shashi Nathani Deoli ( Kavita) & Ors
Delhi High Court · 2025 INSC 600
Indian Penal Code, 1860-Section 304A, 279, 304-A
High Courts10 Mar 2026
United India Insurance Company Ltd Vs Lakshmi Kumari & Ors.
Delhi High Court · (2026) 03 DEL CK 1764
Indian Penal Code, 1860-Section 283, 304ARules of the Road Regulations, 1989-Regulation 15Motor Vehicles Act, 1988-Section 2(21), 2(34), 3(1), 10(2)(d), 10(2)(e), 121, 122, 126, 127(2)
High Courts10 Mar 2026
Minor J Thr Mother P Vs State & Anr.
Delhi High Court · (2026) 03 DEL CK 1821
Medical Termination of Pregnancy Act, 1971-Section 3(1), (2), (2A), (2B), (2C), (3), (4), clauses (a) and (b), Explanation 1, Explanation 2Indian Penal Code (45 of 1860)Constitution of India-Article 21
High Courts10 Mar 2026
Oriental Insurance Company Ltd. Vs Rajwati & Ors.
Delhi High Court · 2025 INSC 166
Code of Civil Procedure, 1908-Order XII Rule 8Motor Vehicle Act, 1988-Section 149(2)(a), 149(2), 149Minimum Wages Act
High Courts10 Mar 2026
Janki & Anr. Vs Tarif Mohd & Ors.
Delhi High Court · (2026) 03 DEL CK 1872
Motor Vehicles Act, 1988-Section 173, 166, 140Rules of the Road Regulations, 1989-Regulation 23Code of Criminal Procedure, 1973-Section 313
High Courts10 Mar 2026
Super Cassettes Industries Private Limited Vs Reliance Entertainment Studios Private Limited
Delhi High Court · (2026) 03 DEL CK 1876
Code of Civil Procedure, 1908-Order XXXIX Rule 2A, XII Rule 6Contempt of Courts Act, 1971-Sections 11 and 12Constitution of India-Article 215
High Courts10 Mar 2026
Niketa Chauhan Vs Suresh & Ors
Delhi High Court · 2024 INSC 963
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
High Courts10 Mar 2026
Lucky Star Estate (India) Pvt.Ltd. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 1879
High Courts10 Mar 2026
National Insurance Co Ltd Vs Geeta Tripathi & Ors
Delhi High Court · (2026) 03 DEL CK 1880
Motor Vehicles Act, 1988-Section 163A, Second Schedule
High Courts10 Mar 2026
Maya Jain Vs Dimple Jain & Anr.
Delhi High Court · (2026) 03 DEL CK 1882
Protection of Women from Domestic Violence Act, 2005Maintenance and Welfare of Parents and Senior Citizens Act, 2007
High Courts10 Mar 2026
M/S Claridges Hotel Pvt. Ltd. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 1888
High Courts10 Mar 2026
Hardev Singh Akoi & Ors. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 1892