High Courts30 Mar 2026
The New India Assurance Company Ltd Vs M/S Kapoor Diesels Garage Pvt Ltd
Delhi High Court · (2026) 03 DEL CK 2064
Code of Civil Procedure, 1908-Section 96
COURT ARCHIVE
Delhi High Court judgments, 2026
7,284 judgments · page 225 of 365
High Courts30 Mar 2026
Kamlesh Vs Delhi Development Authority
Delhi High Court · (2026) 03 DEL CK 2060
Right to Information Act, 2005
High Courts30 Mar 2026
Pooja Vs Guru Gobind Singh Indraprastha University & Ors.
Delhi High Court · (2026) 03 DEL CK 2083
Constitution of India-Article 226, 14, 16, 19 and 21
High Courts30 Mar 2026
AJP Impex Private Limited Vs The Registrar Of Trademark Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2142
Trade Marks Act, 1999-Section 57, 57(2), 9(1)(a), 9(1)(b), 17(2)(b), 23(1), 9(1), 17(2)Delhi High Court Intellectual Property Rights Division Rules, 2022-Rule 7
High Courts30 Mar 2026
ICICI Lombard General Insurance Co. Ltd. Vs Subodh Jaiswal
Delhi High Court · (2026) 03 DEL CK 2132
Limitation Act, 1963-Section 5Commercial Courts Act, 2015-Section 13 (1A)
High Courts30 Mar 2026
M/S Tullio Giusi SRL (Now Known As GAPI Services GRL) Vs Glossy Buttons Pvt. Ltd.
Delhi High Court · (2026) 03 DEL CK 2171
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 3, Section 151
High Courts30 Mar 2026
Goraya Straw Board Mills Pvt. Ltd. Vs Shri Ganesh Paper Trading Co.
Delhi High Court · (2026) 03 DEL CK 2169
Constitution of India-Article 227
High Courts30 Mar 2026Allowed
Sapna Thakur Vs State Of NCT Of Delhi & Anr.
Delhi High Court · 2024 INSC 953
Code of Criminal Procedure, 1973-Section 428, 161, 482Indian Penal Code, 1860-Sections 498A/406/34
High Courts30 Mar 2026Allowed
Sudha Devi Vs Anil Kumar
Delhi High Court · (2026) 03 DEL CK 2154
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138
High Courts30 Mar 2026
Dr Swati Arjun Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2182
High Courts30 Mar 2026
K.S. Oils Limited Vs Shivang Edibles Oils Limited & Anr.
Delhi High Court · (2026) 03 DEL CK 2207
Code of Civil Procedure, 1908-Order 43 Rule 1(r), XXXIX Rule 4Insolvency and Bankruptcy Code, 2016Trade Marks Act 1999-Section 48, 2(1)(z)(g), 47(3)
High Courts30 Mar 2026Allowed
Suresh Kumar Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2200
IPC-Section 498A/406/34
High Courts30 Mar 2026
United India Insurance Co Ltd Vs Nisha & Ors
Delhi High Court · (2026) 03 DEL CK 2199
Motor Vehicles Act, 1988-IInd Schedule
High Courts30 Mar 2026
Barinder Kaur Vs Directorate Of Enforcement
Delhi High Court · (2026) 03 DEL CK 2198
Prevention of Money Laundering Act-Sections 3 & 4, 45, 24IPC-Section 120B, 420Code of Criminal Procedure-Section 173(2), 438
High Courts30 Mar 2026
Union Of India & Ors. Vs Lt Col Ajay Kumar Retd
Delhi High Court · (2026) 03 DEL CK 2197
Constitution of India-Article 226Entitlement Rules, 2008-Rule 6, 10 & 11
High Courts30 Mar 2026
Union Of India & Ors. Vs Ex Lme Kailash Baghel
Delhi High Court · (2026) 03 DEL CK 2195
Constitution of India-Article 226, 227Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts30 Mar 2026
Union Of India & Ors. Vs Ex JWO Vijay Shankar
Delhi High Court · (2026) 03 DEL CK 2194
Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts30 Mar 2026
Angrej Chaudhary @ Pujari Singh Vs The State (NCT Of Delhi)
Delhi High Court · (2026) 03 DEL CK 2231
IPC-Section 302, 201, 34
High Courts30 Mar 2026
International Visa Services Pvt Ltd Formerly Known As IVS Lanka Pvt Ltd Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 2230
Constitution of India-Article 226, 12Indian Contract Act, 1872-Section 230Companies Act
High Courts30 Mar 2026
Indusind Gen Ins Co Ltd Vs Baby Sristhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2253