COURT ARCHIVE

Delhi High Court judgments, 2026

7,284 judgments · page 226 of 365

High Courts30 Mar 2026

Putzmeister Concrete Pumps GMBH & Anr. Vs Union Of India & Ors.

Delhi High Court · 2025 INSC 1298

Companies Act, 1956Industries (Development and Regulation) Act, 1951Foreign Exchange Management (Transfer or issue of security by a Person Resident outside India) Regulations, 2000-Schedule I

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High Courts30 Mar 2026

Indusind General Insurance Company Limited (Formerly Reliance General Insurance Co Ltd) Vs Roshan Kumar Sahu & Ors.

Delhi High Court · (2026) 03 DEL CK 2227

BNS-Section 281/125(b)Rules of the Road Regulations, 1989-Regulation 23

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High Courts30 Mar 2026

Reepak Kansal Vs Union Of India & Ors.

Delhi High Court · (2026) 03 DEL CK 2220

Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rule 3A, 3, 4AInformation Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2022

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High Courts30 Mar 2026

Dr Sudesh Singh Vs Shri Lal Bahadur Shastri National Sanskrit University & Ors.

Delhi High Court · (2026) 03 DEL CK 2218

Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 18, 13, 14, 17

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High Courts30 Mar 2026

Rajasthan Hockey Association Vs Union Of India & Ors.

Delhi High Court · (2026) 03 DEL CK 2217

Rajasthan Sports (Registration and Recognition of Associations) Act, 2005-Section 25

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High Courts30 Mar 2026

Santosh Barar Vs Satpal & Ors

Delhi High Court · (2026) 03 DEL CK 2215

Motor Vehicles Act, 1988-Section 185

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High Courts30 Mar 2026

Anil Anchalia Vs Insolvency And Bankruptcy Board Of India & Anr.

Delhi High Court · 2026 INSC 185

Constitution of India-Articles 14, 21, 226Insolvency and Bankruptcy Code, 2016-Section 218/220IBBI (Inspection and Investigation) Regulations, 2017-Regulation 10A

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High Courts30 Mar 2026

Avik Televentures Private Limited Vs Office Of The Gst Officer Ward 71

Delhi High Court · (2026) 03 DEL CK 2251

Central Goods and Services Tax Act, 2017-Section 73, 66, 66(4), 75(4), 75(5), 73(10), 107, 161Delhi Goods and Services Tax Act, 2017-Section 73, 66, 66(4), 75(4), 75(5), 73(10), 107, 161Companies Act, 2013

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High Courts30 Mar 2026Allowed