COURT ARCHIVE

Delhi High Court judgments, 2026

7,284 judgments · page 223 of 365

High Courts02 Apr 2026Dismissed

Mittal Electronics Vs Sujata Home Appliances (P) Ltd. & Ors.

Delhi High Court · (2026) 04 DEL CK 0093

Code of Civil Procedure, 1098- Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999- Section 29(6)

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High Courts02 Apr 2026Allowed

Rahul Vs State Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0092

Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 34, 302, 323

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High Courts02 Apr 2026Dismissed

Deepak Alias Appu Vs State (Govt. Nct Of Delhi)

Delhi High Court · (2026) 04 DEL CK 0091

Narcotic Drugs And Psychotropic Substances Act, 1985- Section 21(c), 37

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High Courts02 Apr 2026Dismissed

Chibuzor Vs State Of Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0090

Narcotic Drugs And Psychotropic Substances Act, 1985- Section 21, 37Foreigners Act, 1946- Section 14

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High Courts02 Apr 2026Allowed

Md. Shahnawaz Vs State Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0089

Indian Penal Code, 1860- Section 34, 201, 304B, 498A

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High Courts02 Apr 2026Allowed

Nitin Kaushik Vs State Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0088

Indian Penal Code, 1860- Section 34, 120B, 419, 420, 467, 468, 471

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High Courts02 Apr 2026Allowed

Boni Saha Vs State Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0087

Indian Penal Code, 1860- Section 34, 420, 468, 471

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High Courts02 Apr 2026Allowed

Raghunath Saha Vs State Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0086

Indian Penal Code, 1860- Section 34, 420, 468, 471

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High Courts02 Apr 2026Allowed

Vimal Mishra Vs State Of Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0085

Indian Penal Code, 1860- Section 34, 307

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High Courts02 Apr 2026Allowed

Mahendra Vs Union Of India

Delhi High Court · (2026) 04 DEL CK 0084

Railway Claims Tribunal Act, 1987- Section 23, 124A

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High Courts02 Apr 2026Dismissed

Himanshu Gupta Vs State Of Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0083

Bharatiya Nyaya Sanhita, 2023- Section 105

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High Courts02 Apr 2026Dismissed

M/s Karix Mobile Private Limited Vs National Informatics Centre Services Inc & Ors.

Delhi High Court · (2026) 04 DEL CK 0072

Constitution of India, 1950- Article 226

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High Courts02 Apr 2026Disposed Of

Govt Of Nct Of Delhi And Ors Vs Shri Ram Veer Singh

Delhi High Court · (2026) 04 DEL CK 0071

Constitution of India, 1950- Article 239AA

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High Courts01 Apr 2026Dismissed

D. K. Srivastava Vs Housing & Urban Dev. Coporation Ltd. (HUDCO)

Delhi High Court · (2026) 04 DEL CK 0110

Code of Criminal Procedure, 1973- Section 156(3)Indian Penal Code, 1860- Section 120(B), 218, 406, 403, 409, 467, 468

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