High Courts07 Apr 2026Dismissed
Nitya Vaishnavi Singh Vs Delhi Development Authority
Delhi High Court · (2026) 04 DEL CK 0115
Constitution of India, 1950- Article 14Contract Act, 1872- Section 74
COURT ARCHIVE
Delhi High Court judgments, 2026
7,284 judgments · page 222 of 365
High Courts07 Apr 2026Dismissed
The Chairman And Managing Director, Mmtc Limited And Anr Vs Vikas Gupta And Ors
Delhi High Court · (2026) 04 DEL CK 0114
High Courts07 Apr 2026Dismissed
Export Inspection Council Vs Deepak Shekhar & Anr.
Delhi High Court · (2026) 04 DEL CK 0113
Export (Quality Control and Inspection) Act, 1963- Section 3
High Courts07 Apr 2026Allowed
Godrej Agrovet Ltd Vs Food Safety And Standards Authority Of India & Anr.
Delhi High Court · (2026) 04 DEL CK 0112
Constitution of India, 1950- Article 226, 243GFood Safety and Standards Act, 2006- Section 2, 2(5), 3, 3(1)(f), 3(1)(j), 3(1)(q), 3(1)(zk), 3(1)(zr), 3(1)(zz), 4, 16, 16(5), 92, 92(1), 92(2)(e), 97Bureau of Indian Standards Act, 2016- Section 16, 16(1), 16(1)(b), 16(2), 25, 38
High Courts07 Apr 2026Dismissed
Hetali Enterprises & Anr Vs Dr. Vijay Purushottam Kale
Delhi High Court · (2026) 04 DEL CK 0111
Consumer Protection Act, 1986- Section 21(a)(i)
High Courts06 Apr 2026Disposed Of
Zahid Vs Govt. Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0119
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Code of Criminal Procedure, 1973- Section 439Indian Penal Code, 1860- Section 34, 120B, 302, 307, 394, 397, 398
High Courts06 Apr 2026Disposed Of
Thermotech Engineers Vs Del Corona And Scardigli India Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 0118
Constitution of India, 1950- Article 227
High Courts06 Apr 2026Allowed
Manoj @ Monu Vs State
Delhi High Court · (2026) 04 DEL CK 0117
Indian Penal Code, 1860- Section 376(2)(g), 506
High Courts06 Apr 2026Dismissed
Salim Vs Sanjay Garg
Delhi High Court · (2026) 04 DEL CK 0116
Code of Civil Procedure, 1908- Section 100, Order 41 Rule 1, Order 41 Rule 3ALimitation Act, 1963- Section 5
High Courts02 Apr 2026Allowed
Oriental Insurance Company Ltd. Vs Jindal India Limited
Delhi High Court · (2026) 04 DEL CK 0104
Arbitration & Conciliation Act, 1996- Section 21, 34Insurance Act, 1938- Section 64UM
High Courts02 Apr 2026Allowed
Champat Rai Jain Vs C.B.I.
Delhi High Court · (2026) 04 DEL CK 0103
Code of Criminal Procedure, 1973- Section 207, 248(1), 313(1)(b), 374, 482Indian Penal Code, 1860- Section 120B, 420Prevention of Corruption Act, 1988- Section 7, 13(1), 13(1)(d), 13(2), 19(1)(c),
High Courts02 Apr 2026Dismissed
K.C.Sharma Vs C.B.I.
Delhi High Court · (2026) 04 DEL CK 0102
Code of Criminal Procedure, 1973- Section 161, 207, 248(2), 313(1)(b), 374Indian Penal Code, 1860- Section 34, 120B, 323, 506Prevention of Corruption Act, 1988- Section 7, 13(1), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts02 Apr 2026Allowed
V.K. Datta Vs Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0101
Code of Criminal Procedure, 1973- Section 207, 248(1), 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20, 27Evidence Act, 1872- Section 114
High Courts02 Apr 2026Allowed
Dinesh Garg Vs C.B.I.
Delhi High Court · (2026) 04 DEL CK 0100
Code of Criminal Procedure, 1973- Section 207, 248(1), 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20, 27Evidence Act, 1872- Section 114
High Courts02 Apr 2026Disposed Of
Tarun Alias Rocky Vs State N.C.T. Of Delhi
Delhi High Court · (2026) 04 DEL CK 0099
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 299, 300, 302, 304, 304I, 304II, 324Evidence Act, 1872- Section 114, 134
High Courts02 Apr 2026Dismissed
Brown Forman Distillery, Inc Vs Brewholik Private Limited & Anr
Delhi High Court · (2026) 04 DEL CK 0098
Code of Civil Procedure, 1908- Section 151, Order 39 Rule 4Bhartiya Nyaya Sanhita, 2023- Section 345, 347, 349Indian Penal Code, 1860- Section 481, 483, 486
High Courts02 Apr 2026Allowed
Eros City Developers Pvt. Ltd Vs Smt. Gina Singh Choudhary & Anr.
Delhi High Court · (2026) 04 DEL CK 0097
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151
High Courts02 Apr 2026Disposed Of
Murliwala Infrastructure Private Limited Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 0096
Indian Stamp Act, 1899- Section 47A, 56
High Courts02 Apr 2026Disposed Of
Vimlendu Kumar Jha Vs Minal Bhatnagar
Delhi High Court · (2026) 04 DEL CK 0095
Constitution of India, 1950- Article 227Hindu Marriage Act, 1955- Section 13(1)(ia), 26
High Courts02 Apr 2026Dismissed
Shri Mohkam Singh Vs Delhi Jal Board
Delhi High Court · (2026) 04 DEL CK 0094
Constitution of India, 1950- Article 14Indian Penal Code, 1860- Section 34, 307Industrial Disputes Act, 1947- Section 10(1)(d), 12(5)