High Courts09 Apr 2026
Laxmi Vs Prahlad Chand
Delhi High Court · (2026) 04 DEL CK 2251
Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure, 1973-Section 313, 311, 421 read with Section 431
COURT ARCHIVE
Delhi High Court judgments, 2026
7,284 judgments · page 220 of 365
High Courts09 Apr 2026Allowed
Rohit Kumar Vs State(Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2026) 04 DEL CK 2252
IPC-Sections 376(2)(n), 376CrPC-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts09 Apr 2026
Sh Raman Gambhir Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2253
Negotiable Instruments Act, 1881-Section 138Contempt of Courts Act, 1971
High Courts09 Apr 2026
Amit Kumar & Ors. Vs State (The NCT Of Delhi) & Anr.
Delhi High Court · (2026) 04 DEL CK 2312
IPC-Sections 498A/406/34Protection of Women From Domestic Violence Act, 2005Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts09 Apr 2026Dismissed
Anita Vs State Of NCT Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 1973
BNSS 2023-Section 173
High Courts09 Apr 2026Dismissed
Batliboi Ltd. Vs Kiran Sharma
Delhi High Court · (2026) 04 DEL CK 2020
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 25B, 50, 19, 14(1)(d), 14(7)Bar Council of India RulesIndian Evidence Act-Section 116
High Courts09 Apr 2026Dismissed
K.P.Singh III Vs UOI & Ors.
Delhi High Court · (2026) 04 DEL CK 2043
CCS (CCA) Rules, 1965-Rule 14Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972-Section 4, 5Constitution of India-Article 226
High Courts09 Apr 2026Disposed Of
Shanti Niketan College Of Special Education & Anr. Vs Rehabilitation Council Of India
Delhi High Court · (2026) 04 DEL CK 2053
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 2016
High Courts09 Apr 2026Dismissed
M/S Jubilant Marketing Pvt. Ltd. Vs M/S Robbins Tunneling And Trenchless Technology India Pvt. Ltd.
Delhi High Court · (2026) 04 DEL CK 2065
Arbitration and Conciliation Act, 1996-Section 11(6)(c), 11(6), 18, 7, 2(4), 11, 2(5), 2(b), 65 to 81, Part III, Part-III, Part – I, Part - I, 7(1), 20, 23, 24 and 25, 80, sub-section (4), sub-section (5), sub-section (6), sub-section (6A), sub-section (6B), 7(2), 7(3), 7(5)Micro, Small and Medium Enterprises Development Act, 2006-Section 18(3), 18(1), 18(2), 18, 24, 15 to 23, Chapter V, 15 to 25, 15, 16, 17, 18(4), 18(5)Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993-Sections 4 and 5, 10
High Courts09 Apr 2026
Dixita Ghai Vs Harshul Ghai
Delhi High Court · (2026) 04 DEL CK 1964
CPC-Section 151
High Courts09 Apr 2026Disposed Of
Amar Jeet & Ors. Vs Registrar Cooperative Societies & Anr.
Delhi High Court · (2026) 04 DEL CK 0150
Constitution of India, 1950- Article 226, 227Delhi Cooperative Societies Act, 2003- Section 25, 25(b), 35(6), 37(1), 42, 89, 93Delhi Cooperative Societies Rules, 2007- Rule 22(1), 102(2), 102(3)
High Courts09 Apr 2026Dismissed
Lala Sher Singh Memorial Jeevan Vigyan Trust Society Vs Gayatri Gupta
Delhi High Court · (2026) 04 DEL CK 0149
Code of Civil Procedure, 1908- Section 37, 96, 153, Order 1 Rule 10, Order 37 Rule 3, Order 37 Rule 3(1)
High Courts09 Apr 2026Dismissed
Ram Niwas Vs M/s Pienne Industrial Consulants Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 0148
Code of Civil Procedure, 1908- Section 96, Order 41 Rule 1, Order 41 Rule 2
High Courts09 Apr 2026Allowed
Nikhil Kapoor And Anr Vs State And Anr
Delhi High Court · (2026) 04 DEL CK 0146
Indian Penal Code, 1860- Section 34, 406, 498A, 506Dowry Prohibition Act, 1961- Section 3, 4
High Courts09 Apr 2026Allowed
Kanahaiya Jha Vs State Govt Of Nct New Delhi
Delhi High Court · (2026) 04 DEL CK 0145
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 238(b), 309(4), 309(6), 311, 317(2)
High Courts09 Apr 2026Allowed
Rafik Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0144
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109(1)
High Courts09 Apr 2026Dismissed
Gayassudin Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0143
Code of Criminal Procedure, 1973- Section 164Bharatiya Nyaya Sanhita, 2023- Section 69, 89, 115(2), 123, 351Protection of Children from Sexual Offences Act, 2012- Section 6
High Courts09 Apr 2026Dismissed
Chander Shekhar Alias Chandu Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2026) 04 DEL CK 0142
Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 34, 120B, 201, 302, 449
High Courts08 Apr 2026Dismissed
Uma Shankar Sharma Vs State (Govt. Of Nct) & Anr
Delhi High Court · (2026) 04 DEL CK 0141
Constitution of India, 1950- Article 226, 227Industrial Disputes Act, 1947- Section 11A, 25F
High Courts08 Apr 2026Dismissed
Christian Michel James Vs Union Of India And Ors.
Delhi High Court · (2026) 04 DEL CK 0140
Constitution of India, 1950- Article 21, 32, 223, 237, 245, 253, 399Indian Penal Code, 1860- Section 120B, 415, 420, 467Prevention of Corruption Act, 1988- Section 7, 8, 9, 12, 13(1)(d), 13(2)