High Courts16 Apr 2026
Vinod Kumar & Ors. Vs Parvati Devi & Anr.
Delhi High Court · (2026) 04 DEL CK 2282
Constitution of India-Article 227CPC-Section 151, Order XVIII Rule 17
COURT ARCHIVE
Delhi High Court judgments, 2026
7,284 judgments · page 209 of 365
High Courts16 Apr 2026
Devi Prasad Through Attorney Sandeep Soni Vs Dwarika Prasad & Ors.
Delhi High Court · (2026) 04 DEL CK 2284
Code of Civil Procedure, 1908-Section 151, Order XII Rule 6, XVI Rule 1Constitution of India-Article 227
High Courts16 Apr 2026
Premier Cables And Conductors Private Limited Vs Capital Trade Links Ltd.
Delhi High Court · (2026) 04 DEL CK 2184
Arbitration and Conciliation Act, 1996-Section 9, 9(1), 9(2), 17, 21, 36
High Courts16 Apr 2026
Medhavi Aspire Private Limited Vs Shree Enterprise
Delhi High Court · (2026) 04 DEL CK 2186
Arbitration and Conciliation Act, 1996-Sections 14 and 15
High Courts16 Apr 2026
Globalbees Brands Private Limited Vs Ashutosh Garg & Ors.
Delhi High Court · (2026) 04 DEL CK 2187
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17
High Courts16 Apr 2026
M/S Saptgiri Realty Vs M/S Rolling Hills Villas And Resort LLP & Ors.
Delhi High Court · (2026) 04 DEL CK 2188
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2)Commercial Courts Act, 2015-Section 10(3)
High Courts16 Apr 2026
GAIL (India) Limited Vs Tata Power Delhi Distribution Limited
Delhi High Court · (2026) 04 DEL CK 2191
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17
High Courts16 Apr 2026Dismissed
M/s Ocean View Properties LLP Vs Baleshwar Sharma & Ors.
Delhi High Court · (2026) 04 DEL CK 2238
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 17, 16, 16(2), 16(3), 16(5)
High Courts16 Apr 2026
Pride Education Society Vs Innovative Project Management Services Pvt. Ltd.
Delhi High Court · (2026) 04 DEL CK 2241
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 8, 11, 11(6-A), 16, 37, 12(2), Fourth Schedule
High Courts16 Apr 2026
Moneywise Financial Services Pvt Ltd Vs Serum And Vaccines Inc & Ors.
Delhi High Court · (2026) 04 DEL CK 2303
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 11(6-A), 16, 37, 12(2), Fourth Schedule
High Courts16 Apr 2026
Mohan Singh Vs State Of Delhi
Delhi High Court · 2025 INSC 1014
Indian Penal Code-Sections 302/307/34, 324/34, 300, 302Arms Act-Section 25 read with Section 27, 25Code of Criminal Procedure-Section 313
High Courts16 Apr 2026Allowed
Harsh Mittal Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2119
IPC-Sections 279, 338Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts16 Apr 2026
Teli Tangum Camdir Vs State Nct Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 2120
Bharatiya Nyaya Sanhita, 2023-Sections 106/3(5)
High Courts16 Apr 2026Allowed
Jai Rochlani & Ors. Vs The State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2121
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts16 Apr 2026Allowed
Vivek Kumar & Ors. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2123
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts16 Apr 2026Disposed Of
Mr. Sunil Malhotra & Ors. Vs State, NCT Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 1965
Prevention of Cruelty to Animals Act-Section 11
High Courts16 Apr 2026Allowed
Sallahuddin Zeinnuddin Sheikh Vs Directorate Of Enforcement
Delhi High Court · (2026) 04 DEL CK 1968
Prevention of Money Laundering Act-Section 3, 4BNSS-Section 230/231
High Courts16 Apr 2026Allowed
Mehboob Hassan Vs State Govt Of NCT Of Delhi
Delhi High Court · (2026) 04 DEL CK 1967
BNS-Section 287/105/106(1)/326(g)
High Courts16 Apr 2026Disposed Of
Newton Engineering And Chemicals Limited Vs Indian Oil Corporation Ltd.
Delhi High Court · (2026) 04 DEL CK 2034
Micro, Small & Medium Enterprises Development Act, 2006-Section 18(1), 2(n), 18
High Courts16 Apr 2026Dismissed
Lipika Sud Vs State & Anr.
Delhi High Court · (2026) 04 DEL CK 2004
Indian Succession Act, 1925-Section 276, 278, 234, 63, 63(c)Protection of Women from Domestic Violence Act, 2005-Section 12IPC-Sections 420/467/468/471