High Courts16 Apr 2026Dismissed
Tamil Nadu Judo Association & Anr. Vs Judo Federation Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2005
COURT ARCHIVE
Delhi High Court judgments, 2026
7,284 judgments · page 210 of 365
High Courts16 Apr 2026Disposed Of
Winner Constructions Private Limited Vs Delhi Development Authority & Ors.
Delhi High Court · (2026) 04 DEL CK 2006
High Courts16 Apr 2026Dismissed
Rachana Kumari Vs Assotech Limited & Anr.
Delhi High Court · (2026) 04 DEL CK 2008
RERA Act-Section 10
High Courts16 Apr 2026Disposed Of
Amar Jain & Anr. Vs Roppen Transportation Services Pvt Ltd (Rapido) & Ors.
Delhi High Court · (2026) 04 DEL CK 2009
Rights of Persons with Disabilities Act, 2016-Section 89, 42, 3, 40, 43Motor Vehicles Act, 1988-Section 93Rights of Persons with Disabilities Rules, 2017-Sub-Rule (2) of Rule 15, Rule 15(2)
High Courts16 Apr 2026Disposed Of
Apeejay Surrendra Park Hotels Ltd. Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 2011
High Courts16 Apr 2026Dismissed
Amita Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2013
IPC-Sections 279/304AMotor Vehicles Act, 1988
High Courts16 Apr 2026Disposed Of
Delhi Public School Dwarka Vs National Commission For Protection Of Child Rights & Ors.
Delhi High Court · (2026) 04 DEL CK 1966
Juvenile Justice Act, 2015-Section 75Commissions for Protection of Child Rights Act, 2005-Section 13(1)(j), 13(1)(c)Constitution of India-Article 19(1)(g)
High Courts16 Apr 2026Dismissed
Volleyball Association Of Karnataka Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 2014
National Sports Governance Act, 2025
High Courts16 Apr 2026Dismissed
Surbhi Sadhwani Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2015
IPC-Sections 279/337
High Courts16 Apr 2026Disposed Of
Fresh Fruits Flowers And Vegetables Traders Association Vs Directorate General Of Foreign Trade & Anr.
Delhi High Court · (2026) 04 DEL CK 2016
High Courts16 Apr 2026Dismissed
Anish Arun & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2045
Constitution of India-Article 226, 14, 16(1), 15(6), 16(6), 21, 16, 16(4), 46, 15, 15(4), 15(5), 30, 342AConstitution (103rd Amendment) Act, 2019Constitution (Ninety-third Amendment) Act, 2005
High Courts16 Apr 2026Dismissed
Deepak Kumar Shukla Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2046
Constitution of India-Article 226BSF Act-Sections 40, 22(e)
High Courts16 Apr 2026Disposed Of
Padam Sagar Baveja Vs Neeti Singh & Ors.
Delhi High Court · (2026) 04 DEL CK 2059
Code of Civil Procedure, 1908-Order XXI Rule 66Delhi High Court (Original Side) Rule, 2018-Chapter XXIV
High Courts16 Apr 2026Dismissed
N L Engineers Private Limited Vs Ircon International Limited & Anr.
Delhi High Court · (2026) 04 DEL CK 2060
Arbitration and Conciliation Act, 1996-Section 11(6), 34Micro, Small and Medium Enterprises Development Act, 2006-Section 18
High Courts16 Apr 2026Disposed Of
Mahesh Value Products Private Limited Vs Rikhab Chand Jain & Ors.
Delhi High Court · (2026) 04 DEL CK 2071
CPC-Order XXXIX Rule 1, XXXIX Rule 2, XXXIX Rules 1 and 2
High Courts16 Apr 2026Disposed Of
Jeet Kumar Sohra Vs Office Of The Principal District And Sessions Judge Head Quarters
Delhi High Court · (2026) 04 DEL CK 1960
CPC-Section 151Constitution of India-Article 129
High Courts16 Apr 2026Dismissed
Devi Prasad Through Attorney Sandeep Soni Vs Dwarika Prasad & Ors
Delhi High Court · (2026) 04 DEL CK 0711
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 12 Rule 6, Order 16 Rule 1
High Courts16 Apr 2026Disposed Of
Dinesh Murmu Vs State Of The Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0710
Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 307
High Courts16 Apr 2026Dismissed
Hari Prasad Pandey Vs State Thru C.B.I.
Delhi High Court · (2026) 04 DEL CK 0709
Code of Criminal Procedure, 1973- Section 154, 207, 313, 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(2), 20
High Courts16 Apr 2026Disposed Of
Sheetal Gupta Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2026) 04 DEL CK 0708
Constitution of India, 1950- Article 226